High Courts27 Nov 2013Allowed
United India Insurance Co. Ltd. and United India Insurance Co. Ltd. Vs Krishna Narayana Naik and Simon Poul Almeida
Karnataka High Court · (2013) 11 KAR CK 0331
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 34 of 165
High Courts27 Nov 2013Disposed Off
H.S. Mohammed Vs Isubu and The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0295
High Courts27 Nov 2013Dismissed
Sri I.M. Nirvane Gowda Vs Sri I.M. Hiriyanna Gowda and Others
Karnataka High Court · (2013) 11 KAR CK 0294
Civil Procedure Code, 1908 (CPC) — Section 96Negotiable Instruments Act, 1881 (NI) — Section 138Specific Relief Act, 1963 — Section 16(c)
High Courts27 Nov 2013Disposed Off
Shri. Ashoka K.B. Vs Registrar of Firms and M/s. Hotel Dwaraka
Karnataka High Court · (2013) 11 KAR CK 0293
High Courts27 Nov 2013Dismissed
Venkateshappa Vs State Bank of India, N. Ramachandra Gowda and Venkataswamy
Karnataka High Court · (2013) 11 KAR CK 0292
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts27 Nov 2013Partly Allowed
Jayaraju V.M. Vs National Insurance Co. Ltd. and M/s. Terracon Projects Pvt. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0284
High Courts27 Nov 2013Partly Allowed
T. Raju and Harinakshi @ Padma Vs Kumara and National Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0283
High Courts27 Nov 2013Dismissed
State of Karnataka Vs Ramu
Karnataka High Court · (2013) 11 KAR CK 0282
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 3(1)(xi)
High Courts27 Nov 2013Allowed
Smt. Mutthamma Vs The District Caste Verification Committee
Karnataka High Court · (2013) 11 KAR CK 0245
Karnataka Scheduled Castes, Scheduled Tribes and Other Backward Classes (Reservation of Appointment) Rules, 1992 — Section 4-C
High Courts27 Nov 2013Partly Allowed
K. Vasanth Madava Hande Vs The Chairman Amanath Motor Owners Co-op. Society Ltd., ICICI Lombard General Insurance Company Ltd. and The Managing Director BMTC
Karnataka High Court · (2013) 11 KAR CK 0244
High Courts27 Nov 2013Dismissed
Manjunatha @ Manja Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0243
Penal Code, 1860 (IPC) — Section 397
High Courts27 Nov 2013Dismissed
State Vs Mahadeva @ Madaiah and Harish
Karnataka High Court · (2013) 11 KAR CK 0215
Penal Code, 1860 (IPC) — Section 34, 392
High Courts27 Nov 2013Partly Allowed
Gundappa Vs Agriculture Produce Market Committee
Karnataka High Court · (2013) 11 KAR CK 0214
APMC (Regulation) Act, 1966 — Section 114, 117, 8
High Courts27 Nov 2013Dismissed
M/s. Diamond Glass Works Vs The Chairman, The Karnataka Industrial Areas Development Board
Karnataka High Court · (2013) 11 KAR CK 0213
High Courts27 Nov 2013Allowed
Vidyasagar Vs Narayanreddy
Karnataka High Court · (2013) 11 KAR CK 0212
Negotiable Instruments Act, 1881 (NI) — Section 138, 87
High Courts27 Nov 2013Disposed Off
Allauddin Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0210
Narcotics Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20c, 50
High Courts27 Nov 2013Dismissed
Manjunatha @ Manju Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0190
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts27 Nov 2013Dismissed
Sri M. Venkataramanappa since Deceased by L.Rs. Smt. Parvathamma, Smt. Achamma and Sri Sadananda Vs Sri Hareppa and Others
Karnataka High Court · (2013) 11 KAR CK 0189
High Courts27 Nov 2013Dismissed
Visveshvaraya Grameena Bank Vs Mr. N. Madappa and The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0188
High Courts27 Nov 2013Dismissed
The State of Karnataka Vs Rayappa, Malappa, Paramanna and Mahadevappa
Karnataka High Court · (2013) 11 KAR CK 0187
Penal Code, 1860 (IPC) — Section 14, 143, 147, 148, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)