High Courts28 Nov 2013
Sri. Byrappa Vs The State of Karnataka and The Special Land Acquisition Officer, Bangalore Development Authority
Karnataka High Court · (2013) 11 KAR CK 0337
Karnataka Forest Act, 1963 — Section 64A
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 32 of 165
High Courts28 Nov 2013Disposed Off
Sri Kempanna Vs The District Registrar Sunnakal Beedi and Others
Karnataka High Court · (2013) 11 KAR CK 0336
High Courts28 Nov 2013Disposed Off
Sri S.B. Mallalli Vs The State of Karnataka and Sri. K. Shivaramegowda
Karnataka High Court · (2014) 2 AKR 326 : (2014) 140 FLR 829 : (2014) 3 KCCR 2205 : (2013) 5 LLN 608
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 151
High Courts28 Nov 2013Dismissed
Mr. K.S. Papachan Vs M/s. Renewal Retreat Centre Trust and Others
Karnataka High Court · (2014) 2 AKR 397
Religious Societies Act, 1880 — Section 1, 2, 9
High Courts28 Nov 2013Allowed
Annasaheb Venkatarao Desai Vs The State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0263
Karnataka Land Reforms Act, 1961 — Section 58
High Courts28 Nov 2013Dismissed
Union of India and Others Vs Sri S.B. Sankadavar
Karnataka High Court · (2013) 11 KAR CK 0262
High Courts28 Nov 2013Dismissed
Khaja Sab Vs Syed Sab, Mastan Sab and Abdul Waheed Sab
Karnataka High Court · (2013) 11 KAR CK 0260
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 27, 96
High Courts28 Nov 2013Partly Allowed
Kum. Anjana P. Vs The New India Assurance Co. Ltd. and B.N. Jeevan
Karnataka High Court · (2013) 11 KAR CK 0259
High Courts28 Nov 2013Partly Allowed
Miss. Nandutai Vs Sri. Rajesh Shivanagouda Patil and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0258
High Courts28 Nov 2013Partly Allowed
Shri. Ramesh Yallappa Sambrekar Vs Shri Nagesh Tippanna Kondaskopp and The Divisional Manager United India Insurance Company Ltd.
Karnataka High Court · (2013) 11 KAR CK 0257
High Courts28 Nov 2013Partly Allowed
Shri Ashok Dundappa Bhoj Vs Shri Arjun Bhimappa Sanamani and The Divisional Manager National Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0256
High Courts28 Nov 2013Partly Allowed
Babu Vs V.V. Somayajulu and The Manager, The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0247
High Courts28 Nov 2013Dismissed
Smt. R. Prabavathi Vs The State of Karnataka Department of Revenue (Registration and Stamps)
Karnataka High Court · (2013) 11 KAR CK 0233
High Courts28 Nov 2013Disposed Off
Beeregowda Vs Pushpavathi M.
Karnataka High Court · (2013) 11 KAR CK 0232
Hindu Marriage Act, 1955 — Section 13(1)(a), 24
High Courts28 Nov 2013
Sri K. Narasimhamurthy, Smt. Lalitha and Smt. Veena Vs State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0229
Karnataka Industrial Area Development Act, 1966 — Section 28(1), 28(3), 28(6)
High Courts28 Nov 2013Dismissed
K.B. Shivarudrappa Gowda Vs K. Veerappa Gowda and Secretary, Gram Panchayat
Karnataka High Court · (2013) 11 KAR CK 0228
High Courts28 Nov 2013Partly Allowed
Sri. Sriramappa and Smt. Gangamma Vs The Managing Director, Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 11 KAR CK 0226
Motor Vehicles Act, 1988 — Section 166
High Courts28 Nov 2013Partly Allowed
M/s. Bench Mark Builders Ltd. Vs M/s. The Karnataka Exhibition Authority
Karnataka High Court · (2013) 11 KAR CK 0211
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Nov 2013Dismissed
M. Subba Reddy Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 133(B)
High Courts28 Nov 2013Dismissed
Sri Abdulla Sab Since Deceased Represented by his LRs. And Others Vs Smt. Hanifa Bi and Others
Karnataka High Court · (2013) 11 KAR CK 0181
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), 96Specific Relief Act, 1963 — Section 34