High Courts29 Nov 2013
Master Kuruba Basker Vs Arun Kumar M. and The Branch Manager, Oriental Ins. Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0105
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 31 of 165
High Courts29 Nov 2013Dismissed
Puttananjamma and Ramesha Vs Smt. Ningamma and Sri. Manje Gowda
Karnataka High Court · (2013) 11 KAR CK 0104
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 50, 58
High Courts29 Nov 2013Disposed Off
M/s. Deccan Mining Syndicate Vs State of Karnataka and Sri Praveen Kumar Nikkam
Karnataka High Court · (2013) 11 KAR CK 0103
Constitution of India, 1950 — Article 226Mines and Mineral (Development and Regulation) Act, 1957 — Section 11(5), 5(1)
High Courts29 Nov 2013Disposed Off
Sri Dadu Lurappa Vs Bruhat Bengaluru Maha Nagara Palike
Karnataka High Court · (2013) 11 KAR CK 0102
High Courts29 Nov 2013Dismissed
Sri N.G. Muniyappa Vs Sri Krishnappa and Others
Karnataka High Court · (2013) 11 KAR CK 0101
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts29 Nov 2013Allowed
K. Suresh Vs P.V. Chayadevi
Karnataka High Court · (2013) 11 KAR CK 0015
Hindu Marriage Act, 1955 — Section 13(1)(i-a), 13(1)(I-b), 26
High Courts29 Nov 2013Partly Allowed
M/s. Maheshwari Wines Vs Panchappa
Karnataka High Court · (2013) 11 KAR CK 0014
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 187, 188, 191, 420
High Courts29 Nov 2013Partly Allowed
Shekar Salian and Janaki Vs K. Raghavendra and The United India Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0013
High Courts29 Nov 2013Dismissed
Syed Imam Vs Sri. Parameshwarappa
Karnataka High Court · (2013) 11 KAR CK 0012
Penal Code, 1860 (IPC) — Section 279, 337
High Courts29 Nov 2013Dismissed
Central Council of Indian Medicine Vs Government of India, Ministry of Health and Family Welfare, Sri Sri Ravishankar Vidya Mandir Trust, Sri Sri College of Ayurvedic Science and Research and Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2013) 11 KAR CK 0011
High Courts28 Nov 2013Partly Allowed
Shivalingappa Vs Goutamchand Bhandamal Haubm and The Divisional Manager National Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0352
High Courts28 Nov 2013Dismissed
Dr. Mallikarjuna, M/s. Sri. Shyla Poultry Farm Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0351
Criminal Procedure Code, 1973 (CrPC) — Section 133(B)
High Courts28 Nov 2013Dismissed
Nagaraju Vs Lalithamma
Karnataka High Court · (2013) 11 KAR CK 0350
Negotiable Instruments Act, 1881 (NI) — Section 138, 138c
High Courts28 Nov 2013Dismissed
State of Karnataka Vs S. Haridas Nekkar
Karnataka High Court · (2013) 11 KAR CK 0349
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 506
High Courts28 Nov 2013Dismissed
Sri S.P. Swaminathan Vs The Joint Commissioner-for Transports and Secretary, KSTA
Karnataka High Court · (2013) 11 KAR CK 0344
Karnataka Motor Vehicles Taxation Act, 1957 — Section 3, 3(1), 4Motor Vehicles Act, 1988 — Section 88, 88(9)
High Courts28 Nov 2013Partly Allowed
Sri Shivanand @ Raju Pandurand Kambli, Smt. Sangeeta Shivanand Kambli and Kumari Amruta Shivand Kambli, reptd., by her natural guardian Mother Smt. Sangeeta Shivand Kambli Vs Peter Velent Vegas and The Divisional Manager, United India
Karnataka High Court · (2013) 11 KAR CK 0343
High Courts28 Nov 2013Disposed Off
Kashim Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0342
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 184Penal Code, 1860 (IPC) — Section 279, 304A
High Courts28 Nov 2013Allowed
Smt. H. Lakshmamma Vs The State of Karnataka and Smt. Mangala Gowramma
Karnataka High Court · (2014) 1 AKR 581 : (2014) ILR (Kar) 926 : (2014) 1 KCCR 233
High Courts28 Nov 2013Partly Allowed
Sri Balawanth Vaid Vs Sri B. Channakeshawa and The Divisional Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0340
High Courts28 Nov 2013Partly Allowed
Shanmukha Vs State
Karnataka High Court · (2013) 11 KAR CK 0339
Penal Code, 1860 (IPC) — Section 302, 307, 326, 341