High Courts27 Nov 2013Partly Allowed
Mehaboob Vs Bhimasha and Branch Manager, Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0186
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 35 of 165
High Courts27 Nov 2013Partly Allowed
Shivanand Vs Madarasa and United India Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0185
High Courts27 Nov 2013Disposed Off
Mr. Jyothula Venkateshwara Rao Vs M/s. SOUTHEX and Sri. B. Adisekhara Reddy
Karnataka High Court · (2013) 11 KAR CK 0184
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts27 Nov 2013Dismissed
Smt. Subhadrabai Since deceased by L.Rs. Anantrao Vs Ananthrao since deceased by his L.Rs. Smt. Sharadabai, A. Prahlad Rao, A. Raghavendra Rao and A. Vyasraj Rao
Karnataka High Court · (2013) 11 KAR CK 0153
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 47 Rule 1
High Courts27 Nov 2013Partly Allowed
Union of India Vs Smt. J. Revathi
Karnataka High Court · (2013) 11 KAR CK 0152
Constitution of India, 1950 — Article 226
High Courts27 Nov 2013Dismissed
Sri Abhinandan Vs Smt. Poonam
Karnataka High Court · (2013) 11 KAR CK 0151
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts27 Nov 2013Allowed
Viji H.S. @ Vijay Kumar @ Kencha @ Biliya Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0150
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Nov 2013Disposed Off
M/s. Medicare Pharma Vs Canara Bank
Karnataka High Court · (2013) 11 KAR CK 0149
High Courts27 Nov 2013Allowed
Suresha Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0148
Penal Code, 1860 (IPC) — Section 307, 504
High Courts27 Nov 2013Partly Allowed
Maniyamma, Anitha and Ashoka Vs The Manager, United India Insurance Co. Ltd. and Jagadeesha
Karnataka High Court · (2013) 11 KAR CK 0147
Motor Vehicles Act, 1988 — Section 166
High Courts27 Nov 2013Allowed
M/s. Iffco Tokio General Insurance Co. Ltd. Vs Omprakash and Srinivas K.
Karnataka High Court · (2013) 11 KAR CK 0146
Motor Vehicles Act, 1988 — Section 3(1)
High Courts27 Nov 2013Dismissed
The State of Karnataka Vs Dr. K.S. Kiran Kumar
Karnataka High Court · (2013) 11 KAR CK 0145
Karnataka Government Servants (Seniority) Rules, 1957 — Rule 6A
High Courts27 Nov 2013Disposed Off
Sulochana and Chandrashekar Vs The Special Deputy Commissioner, The Special Land Acquisition Officer, KIADB and Udupi Power Corporation Limited
Karnataka High Court · (2013) 11 KAR CK 0144
High Courts27 Nov 2013Dismissed
Sri Karibasava Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 379
High Courts27 Nov 2013Allowed
Imran @ Imran Pasha, Jaga @ Jagannath Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0141
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 109, 120B, 148, 149, 302
High Courts27 Nov 2013Allowed
Branch Manager, United India Insurance Co. Ltd. Vs Manjunatha, Krishna N. and Smt. Savitri
Karnataka High Court · (2013) 11 KAR CK 0140
High Courts27 Nov 2013Dismissed
Dr. D. Narasimha Rao Vs Union of India
Karnataka High Court · (2013) 11 KAR CK 0139
CSIR Scientist Recruitment and Assessment Promotion Rules, 2001 — Rule 7.2, 7.6.5
High Courts27 Nov 2013Allowed
Sri S. Shankarachari Vs State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0138
Karnataka Land Revenue Act, 1964 — Section 136(3)
High Courts27 Nov 2013Allowed
Shrinivasa Nayak Vs Chandrika Rao H. and Gangadhar Naik
Karnataka High Court · (2013) 11 KAR CK 0137
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hindu Marriage Act, 1955 — Section 13(i), 13(i-a), 20, 21
High Courts27 Nov 2013Allowed
Kuppa @ Johny @ Muniyappa, Venkataswamy @ Patela, Marappa @ Marga and Muniyappa Vs State
Karnataka High Court · (2013) 11 KAR CK 0087
Penal Code, 1860 (IPC) — Section 143, 147, 148, 376(g), 395