COURT ARCHIVE

Karnataka High Court judgments, 2013

3,288 judgments · page 138 of 165

High Courts26 Mar 2013Dismissed

Karnataka Industrial Areas Development Board and The Special Land Acquisition Officer Karnataka Industrial Areas Development Board Vs Nagarajappa, Jayaswamy, S. Maharudrappa and State of Karnataka

Karnataka High Court · (2013) 3 AKR 368 : (2013) ILR (Kar) 2631 : (2013) 5 KarLJ 662 : (2013) 4 KCCR 2738

Karnataka Industrial Area Development Act, 1966 — Section 28(1), 28(4), 3(1)

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High Courts26 Mar 2013Dismissed

Shri Syed Afsar Vs The Secretary Government of India, The Management of Bharat Earth Movers Limited and The Assistant Labour Commissioner Shram Sadan

Karnataka High Court · (2013) 03 KAR CK 0004

Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts25 Mar 2013

Central Power Research Institute Vs The General Secretary CPRI Employees Union and The Assistant Labour Commissioner (Central) and Conciliation Officer

Karnataka High Court · (2013) 03 KAR CK 0185

Industrial Disputes Act, 1947 — Section 33(4)

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High Courts25 Mar 2013

Karnataka Industrial Areas Development Board (KIADB) Vs The Union of India, The Ministry of Finance Government of India, The Central Board of Excise and Customs and The Commissioner of Service Tax

Karnataka High Court · (2014) 299 ELT 197 : (2013) 40 STT 146

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High Courts25 Mar 2013Allowed

M/s. Four Seasons Wines Ltd. Vs The Commissioner of Excise, M/s. Elite Vintage Winery India Pvt. Ltd. and Krishna Valley Wine Yard Pvt. Ltd.

Karnataka High Court · (2013) 03 KAR CK 0116

Constitution of India, 1950 — Article 226

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High Courts25 Mar 2013Allowed

Smt. Kavitha and Kum. Maheshwari Vs The Oriental Insurance Co. Ltd. and M/s. Inland Road Transport Pvt. Ltd.

Karnataka High Court · (2013) 03 KAR CK 0092

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High Courts25 Mar 2013Dismissed

Sri. H. Bhanumurthy Vs Management of Bharat Earth Movers Ltd.

Karnataka High Court · (2013) 03 KAR CK 0091

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High Courts25 Mar 2013Dismissed

Shri N. Krishnamurthy Vs The Management of M/s. J.K. Tyres and Industries Limited

Karnataka High Court · (2013) 03 KAR CK 0090

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11-A

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High Courts25 Mar 2013

Utracon Structural Systems Pvt. Ltd. Vs The State of Karnataka

Karnataka High Court · (2013) 76 KarLJ 439 : (2013) 66 VST 459

Central Sales Tax Act, 1956 — Section 14Karnataka Value Added Tax Act, 2003 — Section 4(1)(b)

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High Courts22 Mar 2013Dismissed

Havappa Vs Tahsildar, Aurad (B) and Others

Karnataka High Court · (2013) 5 KarLJ 282

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High Courts22 Mar 2013

Laxman Rao Vs Raghavendra and Others

Karnataka High Court · (2013) 4 KarLJ 457

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227

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High Courts22 Mar 2013Dismissed

Manjunath Vs Dr. Mrs. Rama

Karnataka High Court · (2013) 03 KAR CK 0184

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 2(2)

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High Courts22 Mar 2013Allowed

M.S. Puttaswamy @ Shivarajkumar Vs M. Venkatesh

Karnataka High Court · (2013) 3 KarLJ 291

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts22 Mar 2013Allowed

Divisional Controller Nekrtc, Bijapur Division North East Karnataka State Road Transport Corporation Vs Abdulshukur

Karnataka High Court · (2013) 138 FLR 825 : (2013) 4 KarLJ 290 : (2013) 2 LLN 409 : (2013) LLR 1103

Industrial Disputes Act, 1947 — Section 10(4A)

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High Courts22 Mar 2013Dismissed

M. Honnappa and Mahendrappa Vs Dundamma

Karnataka High Court · (2013) 3 KarLJ 577 : (2013) 4 KCCR 3190

Transfer of Property Act, 1882 — Section 41

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High Courts22 Mar 2013Dismissed

Branch Manager National Insurance Co. Ltd. Vs V. Nagaraju and H.M. Shashidhar

Karnataka High Court · (2013) 2 AKR 765 : (2013) ILR (Kar) 2292 : (2013) 5 KarLJ 647 : (2013) 3 KCCR 1931

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High Courts22 Mar 2013Dismissed

Mr. Manish Rao and Others Vs M/s. Raghava Reddy and Associates, Mr. K. Raghava Reddy, Mr. K.R. Kumara Reddy and Mr. K.R. Jayachandra Reddy

Karnataka High Court · (2013) 03 KAR CK 0066

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11cKarnataka Court-fees and Suits Valuation Act, 1958 — Section 11, 24(a), 24(b), 6, 7(2)

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High Courts22 Mar 2013

Sri H. Channahanumaiah Vs The State of Karnataka and Others

Karnataka High Court · (2013) ILR (Kar) 3565 : (2013) 5 KarLJ 596 : (2013) 3 KCCR 2539

Karnataka Land Revenue Act, 1964 — Section 128(1), 128(3), 128(4), 129

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High Courts22 Mar 2013Dismissed

Suvarna and Others Vs State of Karnataka and Others

Karnataka High Court · (2013) 4 KarLJ 300

Karnataka Land Reforms Act, 1961 — Section 79-A, 79-B, 83

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High Courts22 Mar 2013Disposed Off

Siddappa Vs State of Karnataka and Another

Karnataka High Court · (2013) 5 KarLJ 653

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