High Courts01 Apr 2013Dismissed
State Vs Atmaram Kenchappa Malakari
Karnataka High Court · (2013) 04 KAR CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 136 of 165
High Courts01 Apr 2013
Dr. Talavane Krishna and Smt. Jayalakshmi Vs State of Karnataka, Mysore Urban Development Authority and The Special Land Acquisition Officer Mysore Urban Development Authority
Karnataka High Court · (2013) 04 KAR CK 0128
Karnataka Urban Development Authorities Act, 1987 — Section 17(1)
High Courts01 Apr 2013Dismissed
Fazaluddin and Peri Jan, Nagar Vs The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 3 AKR 514 : (2013) ILR (Kar) 3056
Motor Vehicles Act, 1988 — Section 163(A)
High Courts01 Apr 2013
Syed Tajuddin and Others Vs Hindustan Petroleum Corporation Ltd.
Karnataka High Court · (2013) 04 KAR CK 0122
High Courts01 Apr 2013Dismissed
Smt. Kavitha H.N. Vs Sri. Rajiv Ramanjani
Karnataka High Court · (2013) 04 KAR CK 0121
Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts01 Apr 2013
Pfizer Limited Vs State of Karnataka and Others
Karnataka High Court · (2013) 76 KarLJ 54 : (2014) 68 VST 231
Central Sales Tax Act, 1956 — Section 9(2)Karnataka Value Added Tax Act, 2003 — Section 39(1)
High Courts01 Apr 2013
M/s. Vathika International Travels Vs Assistant Commissioner of Central Excise ST and EOU Division and Others
Karnataka High Court · (2013) 04 KAR CK 0111
High Courts01 Apr 2013Partly Allowed
Smt. Thahera Banu Vs Sanjeevkumar and Another
Karnataka High Court · (2013) 6 KarLJ 335
High Courts01 Apr 2013
The State of Karnataka Vs Vijay Kumar
Karnataka High Court · (2013) 4 KarLJ 529
High Courts01 Apr 2013
Sri. T.G. Chandru Vs Sri. B. Vijaykumar and Sri. Syed Mujahid
Karnataka High Court · (2013) 04 KAR CK 0091
High Courts01 Apr 2013
Ramamurthy N. Vs The Chief Personnel Manager, The Divisional Controller and The Depot Manager, Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 04 KAR CK 0090
High Courts01 Apr 2013
M.D. Ramakrishnaiah Vs V. Javaregowda
Karnataka High Court · (2013) 3 BC 524 : (2013) 3 KarLJ 347 : (2013) 4 KCCR 3216
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Apr 2013Allowed
The Divisional Controller, Karnataka State Road Transport Corporation Vs Superintendent of Police, Althaf Hussain, The Branch Manager, Oriental Insurance Co. Ltd. and The Managing Director, M/s. Road Links Pvt. Ltd.
Karnataka High Court · (2014) ACJ 1323 : (2013) 3 AKR 525 : (2013) ILR (Kar) 3327
Motor Vehicles Act, 1988 — Section 2(30)
High Courts01 Apr 2013Dismissed
G. Gangarajaiah Vs State and Another
Karnataka High Court · (2013) 3 KarLJ 358 : (2013) 4 KCCR 3484
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts01 Apr 2013Dismissed
Srinivas Rao Vs State of Karnataka and Others
Karnataka High Court · (2013) 5 KarLJ 318 : (2013) 4 KCCR 3467
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(4)
High Courts01 Apr 2013
Lamina Suspension Products Ltd. Vs Asstt. CIT
Karnataka High Court · (2013) 04 KAR CK 0006
High Courts01 Apr 2013Dismissed
United Breweries Ltd. Vs Khodays Breweries Limited Industries Ltd.
Karnataka High Court · (2013) 3 AKR 625 : (2013) 55 PTC 513
Trade and Merchandise Marks Act, 1958 — Section 16, 17, 23(2), 30(1)(b)
High Courts28 Mar 2013
Sri. Byrahanumaiah, Smt. Jayamma, Smt. Suma @ Sumithra and Smt. Mala Vs Sri. Govinde Gowda
Karnataka High Court · (2013) 3 AKR 356 : (2013) 3 KCCR 2614
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27, 151
High Courts28 Mar 2013Allowed
Sri B. Somnath Kotian Vs State of Karnataka
Karnataka High Court · (2013) 3 KarLJ 607
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Karnataka Preservation of Trees Act 1976 — Section 8