High Courts26 Mar 2013Allowed

T. Suneel Kumar Vs State of Karnataka and Others

Karnataka High Court · (2013) 3 AKR 415 : (2013) ILR (Kar) 4603 : (2013) ILR (Kar) 4564 : (2013) 3 KarLJ 193 : (2013) LabIC 3009

Constitution of India, 1950 — Article 142, 144, 32Karnataka Police (Amendment) Act, 2012 — Section 20-BKarnataka Police Act, 1963 — Section 4