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Karnataka High Court judgments, 2013

3,288 judgments · page 139 of 165

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High Courts22 Mar 2013Dismissed

M/s. Mesh Trans Gears Private Limited Vs Dr. R. Parvathreddy

Karnataka High Court · (2013) 3 AKR 218 : (2014) ALLMR(Cri) 5 : (2014) 2 BC 152 : (2013) 6 KarLJ 592

Criminal Procedure Code, 1973 (CrPC) — Section 190, 199, 200, 202, 203Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142, 147
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High Courts21 Mar 2013

Bhimappa and Another Vs Govind and Another

Karnataka High Court · (2013) 4 KarLJ 454

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High Courts21 Mar 2013Allowed

Santoshkumar and Others Vs The Chief Engineer and Others

Karnataka High Court · (2013) 4 KarLJ 226

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High Courts21 Mar 2013

Sudhakar Kodali Vs Official Liquidator of M/s. Miranka Ispat Limited (in Liqn.) and Another

Karnataka High Court · (2013) 3 KarLJ 77

Companies Act, 1956 — Section 529-A, 530
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High Courts21 Mar 2013Allowed

EMC Data Storage Systems (India) Private Limited Vs NIL

Karnataka High Court · (2013) 3 KarLJ 346

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High Courts21 Mar 2013Allowed

Smt. N. Latha Vs State of Karnataka and Others

Karnataka High Court · (2013) 03 KAR CK 0118

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High Courts21 Mar 2013

Shivakumar, Raju and Raghu Nayak Vs State of Karnataka

Karnataka High Court · (2013) 03 KAR CK 0097

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High Courts21 Mar 2013Dismissed

Govindegowda Vs The Deputy Commissioner and Others

Karnataka High Court · (2013) 3 KarLJ 1

Karnataka Panchayat Raj Act, 1993 — Section 44, 45
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High Courts21 Mar 2013

K. Krishnaraj Saralaya Vs The Chief Officer, Udupi Municipal Council and Another

Karnataka High Court · (2013) 2 KarLJ 577 : (2013) 3 KCCR 2009

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High Courts21 Mar 2013Dismissed

Mangalabai Vs State of Karnataka and Others

Karnataka High Court · (2014) 2 AKR 113 : (2013) 5 KarLJ 159 : (2013) 4 KCCR 3345

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High Courts21 Mar 2013Allowed

T. Krishna Vs The Registrar of Karnataka State Open University and Another

Karnataka High Court · (2013) 3 KarLJ 640 : (2013) 4 KCCR 3152

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High Courts21 Mar 2013Partly Allowed

The Divisional Manager, National Insurance Company Limited Vs Mohammed Rafiq and Another

Karnataka High Court · (2013) 4 AKR 507 : (2013) 138 FLR 1053 : (2013) 3 KarLJ 646 : (2013) 3 LLJ 543

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High Courts21 Mar 2013Disposed Off

G.N.R. Babu Vs K. Muthappa and Others

Karnataka High Court · (2013) 4 KarLJ 495

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High Courts20 Mar 2013Dismissed

North-East Karnataka Road Transport Corporation Vs Meenajuddin

Karnataka High Court · (2014) 1 AKR 30 : (2013) 5 KarLJ 237

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10(1)(d)
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High Courts20 Mar 2013Dismissed

M/s. Primal Projects Limited Vs Union of India, State of Karnataka and Karnataka Industrial Area Development Board

Karnataka High Court · (2013) 4 AKR 29 : (2013) 139 FLR 169 : (2013) 4 KCCR 3041

Building and Other Construction Workers Welfare Cess Act, 1996 — Section 6, 8Special Economic Zones Act, 2005 — Section 50, 51, 55
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High Courts20 Mar 2013

Prakash V. Sanghvi Vs Mr. Ramesh G. and Director of Income Tax (INV.), Mangalore

Karnataka High Court · (2013) 259 CTR 143 : (2013) 356 ITR 426

Income Tax Act, 1961 — Section 131, 132, 132(1), 54
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High Courts20 Mar 2013

Sri Dr. K.S. Deshikachar and Smt. Prathiba Deshikachar Vs Municipal Council and Revenue Officer Municipal Council

Karnataka High Court · (2013) 03 KAR CK 0148

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High Courts20 Mar 2013

Vishwanath Vs The State of Karnataka

Karnataka High Court · (2013) 03 KAR CK 0145

Criminal Procedure Code, 1973 (CrPC) — Section 319Electricity Act, 2003 — Section 135, 151
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High Courts20 Mar 2013Allowed

Smt. Channamma Vs Sri. Bellappa

Karnataka High Court · (2013) 03 KAR CK 0129

Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 12(1)(C)
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High Courts20 Mar 2013

Smt. R.M. Pushpa Vs Bruhat Bangalore Mahanagara Palike and Others

Karnataka High Court · (2013) 3 KarLJ 73

Karnataka Municipal Corporations Act, 1976 — Section 114-A
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