High Courts20 Mar 2013Dismissed
K. Narayana Bhat and Others Vs Mangalore Electric Supply Company Limited (Mescom) and Another
Karnataka High Court · (2013) 3 KarLJ 65
Karnataka Transparency in Public Procurements Rules, 2000 — Rule 27
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 140 of 165
High Courts20 Mar 2013
IBM India Private Limited Vs The Commissioner of Income Tax Large Tax Payers Unit Bangalore-560085
Karnataka High Court · (2013) 03 KAR CK 0115
Income Tax Act, 1961 — Section 143(3), 263
High Courts20 Mar 2013
Government of India, Ministry of Health and Family Welfare and "Under Secretary to the Government of India, Ministry of Health and Family Welfare Vs Rifa-Hul-Muslimeen Educational Trust and Farooqia Dental College and Hospital
Karnataka High Court · (2013) 03 KAR CK 0103
High Courts20 Mar 2013
Smt. Veena M. Vs Karnataka Food and Civil Supplies Corporation Ltd., The Managing Director Karnataka Food and Civil Supplies Corporation Ltd. and The Board of Directors Karnataka Food and Civil Supplies Corporation Ltd.
Karnataka High Court · (2013) 03 KAR CK 0102
High Courts20 Mar 2013
Shri. R. Chandrashekar Vs Smt. Bhagyamma
Karnataka High Court · (2013) 03 KAR CK 0101
High Courts20 Mar 2013
Smt. V. Rajani Vs The Assistant Commissioner, Doddaballapura Division, The Tahsildar, Devanahalli Taluq, Sri Govindaraju and Sri Narayanappa
Karnataka High Court · (2013) 03 KAR CK 0095
Karnataka Land Revenue Rules, 1966 — Rule 108
High Courts20 Mar 2013
Smt. Munirathnamma Vs Dodda Kempaiah, Chikka Kempaiah, B.C. Siriyappa and Smt. Akkamma
Karnataka High Court · (2013) 4 KarLJ 648
High Courts20 Mar 2013
Eagle - MPCC (J.V.) Vs The General Manager, South-Western Railway and Another
Karnataka High Court · (2013) 3 ARBLR 418 : (2013) 3 KarLJ 63 : (2013) 3 KarLJ 344 : (2013) 4 KCCR 3503
High Courts20 Mar 2013
Jagadish Vs The State Public Prosecutor
Karnataka High Court · (2013) 03 KAR CK 0064
High Courts20 Mar 2013Dismissed
Sri. Ramesh Mehar Vs The Recovery Officer, Debt Recovery Tribunal and UCO Bank Ltd.
Karnataka High Court · AIR 2013 Kar 139 : (2014) 2 BC 114 : (2013) ILR (Kar) 2007 : (2014) 1 KarLJ 124 : (2013) 3 KCCR 2277
Debt Recovery Tribunal (Procedure) Rules, 1993 — Section 18Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 29
High Courts20 Mar 2013
Basanagouda Vs Virupaxgouda and Others
Karnataka High Court · (2013) 03 KAR CK 0040
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(3)
High Courts20 Mar 2013Dismissed
Neelamma Vs Karnataka Housing Board and Another
Karnataka High Court · (2013) 3 KarLJ 625
High Courts20 Mar 2013Disposed Off
Manjegowda and Others Vs Smt. B.R. Siddamma and Another
Karnataka High Court · (2013) 4 KarLJ 655
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts20 Mar 2013
Sri. G.T. Suresha Vs Shimoga City Municipal Council and Directorate of Municipal Administration
Karnataka High Court · (2013) 03 KAR CK 0019
High Courts20 Mar 2013Allowed
Narayanappa Vs The Deputy Commissioner, Bangalore Rural and Others
Karnataka High Court · (2013) 3 EFLT 526 : (2013) 3 KarLJ 25 : (2013) 4 KCCR 3234
High Courts20 Mar 2013Dismissed
The Secretary, Agriculture Produce Market Committee Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 28 : (2013) 4 KarLJ 447
High Courts20 Mar 2013
Dr. Batra''s Positive Health Clinic Private Limited Vs State of Karnataka
Karnataka High Court · (2013) 03 KAR CK 0006
Constitution of India, 1950 — Article 366(29-A)Karnataka Value Added Tax Act, 2003 — Section 2(37), 38(5), 63
High Courts19 Mar 2013
Sri. T.S. Prakash Vs Sri. Mukunda A., A. Vanitha and Smt. Vanarajamma @ Honnamma
Karnataka High Court · (2013) 3 AKR 651 : (2013) ILR (Kar) 4117 : (2013) 6 KarLJ 460 : (2013) 4 KCCR 2877
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts19 Mar 2013Dismissed
Jayasimha Vs Smt. Nethravathi
Karnataka High Court · (2013) 3 DMC 565 : (2013) 3 KarLJ 366
High Courts19 Mar 2013Dismissed
Sri Lawrence Rebello and David Rebello Vs Sri Sundara Shetty and Sri Pandu Shetty
Karnataka High Court · (2013) 03 KAR CK 0163