High Courts06 Jan 2012
Sri J.K. Mooga Vs State of Karnataka
Karnataka High Court · (2012) 01 KAR CK 0121
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 96 of 106
High Courts06 Jan 2012
Jinnappa Vs The State of Karnataka
Karnataka High Court · (2012) 01 KAR CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 302, 498A, 506
High Courts06 Jan 2012Dismissed
M/s. SVEC Construction Ltd. Vs Hindustan Aeronautics Ltd.
Karnataka High Court · (2012) 01 KAR CK 0118
Arbitration and Conciliation Act, 1996 — Section 11
High Courts06 Jan 2012Allowed
Raja @ Rajappa Vs Raghavendra and The Chief Manager, ICICI Lumbard General Insurance Co. Ltd., Mumbai
Karnataka High Court · (2012) 01 KAR CK 0117
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts06 Jan 2012
Chandrappa Vs T. Devaraju and United India Insurance Co. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0115
High Courts06 Jan 2012
Sri. Vijaykumar. P. Vs IFFCO Tokio General Insurance Co. Ltd., Sri. Mohan Singh and The Managing Director, K.S.R.T.C., K.H. Road, Bangalore-560027
Karnataka High Court · (2012) 01 KAR CK 0114
High Courts06 Jan 2012Dismissed
The New India Assurance Co. Ltd. Vs Smt. Ponnamma @ Ammu and Others
Karnataka High Court · (2012) 01 KAR CK 0112
High Courts06 Jan 2012Allowed
The National Insurance Co. Ltd. Vs Sri P.N. Muthathu and Others
Karnataka High Court · (2012) 01 KAR CK 0111
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Evidence Act, 1872 — Section 114
High Courts06 Jan 2012
M. Kandaswamy @ M. Mukund Vs The Commissioner, Bangalore City Corporation, (Now Bruhat Bangalore Mahanagara Palike) Bangalore
Karnataka High Court · (2012) 01 KAR CK 0108
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Jan 2012
Smt. Baby @ Baby Vithal Vs M. Sharif and The Manager, United India Insurance Company
Karnataka High Court · (2012) 01 KAR CK 0101
High Courts06 Jan 2012Dismissed
Mr.Vivek Shenava Vs Mr. Ravi Bhandary
Karnataka High Court · (2012) 01 KAR CK 0099
Negotiable Instruments Act, 1881 (NI) — Section 139
High Courts06 Jan 2012Dismissed
Smt. Sunanda @ Vinoda Pattar Vs Sri. Ramagonda and Others
Karnataka High Court · (2012) 01 KAR CK 0075
High Courts06 Jan 2012
New India Assurance Co. Ltd. Vs Sri. David. T and M/s. Infants Travels Pvt. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0072
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jan 2012Dismissed
Sri Y Kotrappa Vs The Manager, National Insurance Company Ltd., Chamarajpet, Davangere and Smt. Sundari Bai
Karnataka High Court · (2012) 01 KAR CK 0069
High Courts06 Jan 2012Allowed
C. Sreedharan, C/o Gopalan Enterprises, Dead by LRS.(1(a) K.P. Kamalam, 1(b) K.P. Sreekala Vs Manjunath K and Others
Karnataka High Court · (2012) 01 KAR CK 0061
High Courts06 Jan 2012Dismissed
Shrikanth Panduranga Naik Vs B R. Pradeep Raj and The Divisional Manager, National Insurance Co. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0056
High Courts06 Jan 2012Dismissed
K. Siddappa Vs National Highways Authority of India
Karnataka High Court · (2012) 01 KAR CK 0053
Arbitration and Conciliation Act, 1996 — Section 34 (2)National Highways Act, 1956 — Section 3 G (7) (d) (a)
High Courts06 Jan 2012Allowed
J.B. Gopinath @ Gopi Rao Vs United India Insurance Co. Ltd. and K. Aravind
Karnataka High Court · (2012) 01 KAR CK 0047
High Courts06 Jan 2012
Gouli Mahadevappa Vs Income Tax Officer and Another
Karnataka High Court · (2013) 259 CTR 579 : (2013) 356 ITR 90 : (2013) 76 KarLJ 17
Income Tax Act, 1961 — Section 234-A, 234-B, 50-C, 54-F
High Courts06 Jan 2012Dismissed
Sri Virupaksha Gouda M. Patil Vs Smt. Kamalamma Director of Public Instructions [Higher Education] Bangalore Division Nripathunga Road, Bangalore
Karnataka High Court · (2012) 01 KAR CK 0033