High Courts02 Jan 2012Allowed
Miss Naseera Banu Vs Smt. B.P. Janaki and The Regional Manager, New India Assurance Co. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0148
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 106 of 106
High Courts02 Jan 2012Dismissed
G.H. Premakumari Vs Swarna Gowramma @ Swarnamma and Others
Karnataka High Court · (2012) 01 KAR CK 0144
High Courts02 Jan 2012Dismissed
S. Narayanappa @ Narayana Reddy Vs The Bangalore City Corporation and Smt. Rukmani Bai
Karnataka High Court · (2012) 01 KAR CK 0133
High Courts02 Jan 2012
Sri. Manjunath G., Sri. Umesh. V. Lakkolli, SRI. Thippeswamy C. and Sri. Annappa B. Vs State of Karnataka and Others
Karnataka High Court · (2012) 01 KAR CK 0126
Constitution of India, 1950 — Article 14, 16
High Courts02 Jan 2012Dismissed
Syndicate Bank Vs Karnataka Housing Board and M/s Anchor Lines (P) Ltd.
Karnataka High Court · (2012) 01 KAR CK 0113
Limitation Act, 1963 — Section 113, 55
High Courts02 Jan 2012Dismissed
Smt. Saroja Vs A. Dharmahand Jain, Smt. Maina Bai and Town Municipal Council, Yelahanka
Karnataka High Court · (2012) 01 KAR CK 0104
High Courts02 Jan 2012
Murthy @ Krishnamurthy Vs The Manager The Oriental Insurance Co. Ltd., Gandhi Bazaar Circle, Hassan - 573 201 and Sri A. Ananda
Karnataka High Court · (2012) 01 KAR CK 0074
High Courts02 Jan 2012Dismissed
Sri. Vinod, Kum. Rekha, Kum. Savitha and Smt. Vijaya Vs Sri. P. Sampangi and Others
Karnataka High Court · (2012) 01 KAR CK 0067
High Courts02 Jan 2012Dismissed
Commissioner of Income Tax Vs Smt. K. Leelavathy
Karnataka High Court · (2012) 341 ITR 287 : (2012) 207 TAXMAN 110
Income Tax Act, 1961 — Section 2 (14), 260 A, 45, 48
High Courts02 Jan 2012Allowed
Kum. S. Arpitha, Rep. by her natural guardian and next friend mother Smt. Bhagyamma Vs Sujatha, J.R. Krishnareddy and The Oriental Insurance Company Ltd.
Karnataka High Court · (2012) 01 KAR CK 0029
High Courts02 Jan 2012Dismissed
State of Karnataka Vs Munishamappa and Others
Karnataka High Court · (2012) 01 KAR CK 0013
Penal Code, 1860 (IPC) — Section 143, 147, 323, 326Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3 (1) (x), 3 (1) (xi)