High Courts06 Jan 2012
The Oriental Insurance Co., Ltd. Vs Smt. Ramya and Sri. M.R. Sridhara Rao
Karnataka High Court · (2012) 01 KAR CK 0322
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 95 of 106
High Courts06 Jan 2012Allowed
Bajaj Allianz Gen. Ins. Co. Ltd., No. 105A/107A. Cears Plaza, No. 136, Bajaj Allianz General Insurance Co. Ltd., - 31, Ground Floor, TBR Tower, I Cross, New Mission Road, Adjacent to Jain College, Bangalore - 560 027 Vs Harish Kumar, D.N. Padmanabhachari and R. Manjunath
Karnataka High Court · (2012) 01 KAR CK 0319
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jan 2012
Mr. Sandesh Kumar Vs Mr. L. Jawahar Nazareth and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2012) ACJ 2479 : (2012) 3 KarLJ 349 : (2012) 4 TAC 75
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jan 2012Allowed
Nordson India Private Limited Vs NIL
Karnataka High Court · (2012) 01 KAR CK 0302
Companies Act, 1956 — Section 101 (3), 104
High Courts06 Jan 2012Dismissed
P.S. Lakshmanan Vs B.K. Mishra Chairman-Cum-Managing Director Cotton Corporation of India Air India Building 12th Floor, Nariman Point Mumbai - 400 021, R.K. Guptha Manager Personnel [East] Cotton Corporation of India Air India Building 12th Floor, Nariman Point Mumbai - 400 021 and N. Kapoor Branch Manager Cotton Corporation of India No Kutchi House J.C. Nagar Hubli 580 022
Karnataka High Court · (2012) 01 KAR CK 0300
High Courts06 Jan 2012Allowed
Bipin P. Shah and Tarulatha B. Shah Vs The Managing Director BMTC Depot, K.H. Road Shanthinagar, Bangalore-27
Karnataka High Court · (2012) 01 KAR CK 0297
High Courts06 Jan 2012Allowed
The New India Assurance Co. Ltd. Vs Sri Shankar Sidram Desai
Karnataka High Court · (2012) 01 KAR CK 0290
Workmens Compensation Act, 1923 — Section 4
High Courts06 Jan 2012
Sri. S.V. Nandakumar, Since deceased by his legal representatives ((a) Smt. Sivagami Nandakumar, (b) Sri. Ravindrakumar and (c) Sri. Nirmal Nandakuma Vs S.V. Vijaykumar Mudaliar
Karnataka High Court · (2012) 01 KAR CK 0289
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts06 Jan 2012Allowed
Sri C. Rajagopal Vs Sri Dennis Nico Lais Roach and The Manager Bajaj Allianz General Insurance Co. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0285
High Courts06 Jan 2012Dismissed
Naseerulla Khan Vs V. Yashvanth Director of Administration and Human Resources Karnataka Power Transmission Corporation Limited Cauvery Bhawan Bangalore - 560 001
Karnataka High Court · (2012) 01 KAR CK 0283
High Courts06 Jan 2012Allowed
D. Muni Reddy Vs The Spl. Land Acquisition Officer, Bangalore Development Authority, Dr. T. Chowdaiah Road, Bangalore
Karnataka High Court · (2012) 01 KAR CK 0261
Land Acquisition Act, 1894 — Section 18 (1), 23
High Courts06 Jan 2012Dismissed
M/s Oriental Insurance Co. Ltd. Vs Sri Ganesha and Sri G.T. Sunkappa
Karnataka High Court · (2012) 01 KAR CK 0260
Motor Vehicles Act, 1988 — Section 147 (1)
High Courts06 Jan 2012Allowed
NSL Sugars Limited Registered Office At 60/1, 2nd Cross Vs Nil
Karnataka High Court · (2012) 01 KAR CK 0231
High Courts06 Jan 2012Dismissed
Emmaculate Conception Church Vs The Director General Export Promotion Council, Ministry of commerce, Government of India, New Delhi, The imperial Cancer Hospital And Research Centre Private Limited, State of Karnataka and The Deputy Commissioner
Karnataka High Court · (2012) 01 KAR CK 0221
High Courts06 Jan 2012Allowed
12 Technologies India Private Limited - 132/133, Divyasee Technopolis, Yamalur Post, Off Airport Road, Banglaore - 560037 Vs NIL
Karnataka High Court · (2012) 01 KAR CK 0216
High Courts06 Jan 2012
Smt. Lakshmi Vs Sri Ramesh, Sri Venkateshwara Reddy, and The Regional Manager New India Assurance Co. Ltd., Unity Building, Mission Road, Bangalore - 560 027
Karnataka High Court · (2012) 01 KAR CK 0193
High Courts06 Jan 2012Allowed
Shri N.M. Krishnamurthy and Smt. V. Venkatalakshmamma Vs The Managing Director, B.M.T.C. Central Office, K.H. Road, Shanthinagar, Bangalore-2 and The Divisional Manager, United India Insurance Co., Ltd., No. 40, I Floor. Lakshmi Complex, Opp. To Vani Vilas Hospital, K.R. Road, Fort, Bangalore-2
Karnataka High Court · (2012) 01 KAR CK 0169
High Courts06 Jan 2012Dismissed
Citicorp Finance India Limited Vs Vikas Telecom Limited and Others
Karnataka High Court · (2012) 01 KAR CK 0141
Arbitration and Conciliation Act, 1996 — Section 9Contempt of Courts Act, 1971 — Section 10, 12
High Courts06 Jan 2012
Renuka G.B. Vs The Managing Director B.M.T.C. and The Divisional Manager United India Insurance Co. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0123
High Courts06 Jan 2012Allowed
Sri. P.N. Narasimha Murthy Vs Sri. B.S. Govardhan Gupta
Karnataka High Court · (2012) 01 KAR CK 0122