COURT ARCHIVE

Karnataka High Court judgments, 2012

2,111 judgments · page 98 of 106

High Courts05 Jan 2012

Sri U.K. Kulkarni Vs Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached To High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M.G. Road Bangalore-560001

Karnataka High Court · (2012) 01 KAR CK 0299

Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9

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High Courts05 Jan 2012

Smt. Kumudavathi Vs The Managing Director BMTC, K.H. Road, Shanthinagar, Bangalore - 560027

Karnataka High Court · (2012) 01 KAR CK 0296

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High Courts05 Jan 2012

Sri L. Shivakumar Rag Vs Officlal Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M G Road, Bangalore-560001

Karnataka High Court · (2012) 01 KAR CK 0295

Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9

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High Courts05 Jan 2012

Sri K.G. Badiger Vs Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Rahfja Towers, MG Road Bangalore-560001

Karnataka High Court · (2012) 01 KAR CK 0294

Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9

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High Courts05 Jan 2012

Sri Srinivasa Shetty Vs Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26, 27, 12th Floor, Raheja Towers, M.G. Road, Bangalore-560001

Karnataka High Court · (2012) 01 KAR CK 0291

Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9

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High Courts05 Jan 2012Allowed

Jayakara Shetty Vs Krishna Naik and The Oriental Insurance Co. Ltd.

Karnataka High Court · (2012) 01 KAR CK 0286

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High Courts05 Jan 2012

Sri. S.M. Lakkanna Vs Sri. R. Ravi @ Karigowda

Karnataka High Court · (2012) 01 KAR CK 0284

Guardian and Wards Act, 1890 — Section 7 (b)

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High Courts05 Jan 2012

Narayanappa Vs K. Eshwaran and The Divisional Manager United India Insurance Co. Ltd.

Karnataka High Court · (2012) 01 KAR CK 0276

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High Courts05 Jan 2012Dismissed

D.H. Gangadharaiah, Dead by LR''s: Chudamani. and Shilpashree Vs C. Jayamma

Karnataka High Court · (2012) 01 KAR CK 0254

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High Courts05 Jan 2012Dismissed

The Oriental Insurance Co. Ltd. Vs Sri Ramesh

Karnataka High Court · (2012) 01 KAR CK 0251

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High Courts05 Jan 2012Allowed

Chinnu poojarthi and Vasanthi Vs Shekar Poojari and The New India Assurance Company Ltd.

Karnataka High Court · (2012) 01 KAR CK 0247

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High Courts05 Jan 2012Dismissed

K. M. Sharadamma and Others Vs Seema Simon Reptd. By Her GPA Holder Gowramma

Karnataka High Court · (2012) 01 KAR CK 0246

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High Courts05 Jan 2012Dismissed

Smt. Sheela Kamath Vs Sri. Raghavendra Nayak

Karnataka High Court · (2012) 01 KAR CK 0236

Hindu Marriage Act, 1955 — Section 13 (1) (a), 13 (1) (b), 9

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High Courts05 Jan 2012

Syed Gulab Vs The New India Assurance Co. Ltd., No. 346, 2nd Floor, Manandi Court, 27th Cross, Jayanagar 3rd Block, Bangalore and Deepak C. Reddy

Karnataka High Court · (2012) 01 KAR CK 0191

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High Courts05 Jan 2012Dismissed

Puttaswamachari, Puttachari and Cheluvachari Vs The Mysore Urban Development Authority and The State of Karnataka

Karnataka High Court · (2012) 01 KAR CK 0189

Karnataka Urban Development Authorities Act, 1987 — Section 17 (1), 19 (1), 27, 36

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High Courts05 Jan 2012Allowed

Sri. Prakash Kumar Vs Smt. S. Shank(sic) and The Relience General Insurance Co., Ltd.

Karnataka High Court · (2012) 01 KAR CK 0171

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High Courts05 Jan 2012

Sri T. Jagadeeshwar Reddy Vs Official Liquidator of M/S. Swede (India) Teltronic Ltd., Attached To High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M.G. Road Bangalore- 560001

Karnataka High Court · (2012) 01 KAR CK 0168

Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9

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High Courts05 Jan 2012

Sri N.P. Chandrashekar Vs Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M.G. Road Bangalore-560001

Karnataka High Court · (2012) 01 KAR CK 0142

Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9

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High Courts05 Jan 2012Allowed

Sri GK Rajanna Vs The State. of Karnataka

Karnataka High Court · (2012) 01 KAR CK 0120

Criminal Procedure Code, 1973 (CrPC) — Section 293Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 7

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High Courts05 Jan 2012

Sri B.D. Badiger Vs Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M G Road Bangalore-560001

Karnataka High Court · (2012) 01 KAR CK 0105

Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9

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