High Courts09 Nov 2011Allowed
Mrs. Haseena Begum and Others Vs Nil
Karnataka High Court · (2011) 11 KAR CK 0351
Succession Act, 1925 — Section 300, 372
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 28 of 143
High Courts09 Nov 2011Allowed
K L Karan Patel Vs Nanjundaswamy, Sri S Mahadevaprasad, United Insurance Co. Ltd. and Others
Karnataka High Court · (2011) 11 KAR CK 0348
Motor Vehicles Act, 1988 — Section 166
High Courts09 Nov 2011Allowed
Sri Shailesh Vs Sri Ganesh Poojary and Others
Karnataka High Court · (2011) 11 KAR CK 0346
High Courts09 Nov 2011
Sri K.L.J.A. Kiran Babu Vs The Management of the Hewlett-Packard GlobalSoft Private Limited, HP Avenue, 39/40, Electronics City, Hosur Road, Bangalore
Karnataka High Court · (2011) 11 KAR CK 0341
High Courts09 Nov 2011
M/s Sriram Transport Finance Company Limited Vs Deputy Commissioner for Transport, Bangalore Rural, 4th Floor. Podium Block, Bangalore - 1 and Others Karnataka State Road Transport Corporation Vs The Regional Transport Officer, and Taxation Authority, Kolar Dist and M. Ramakrishna
Karnataka High Court · (2011) 11 KAR CK 0339
Karnataka Motor Vehicle Taxation Act, 1957 — Section 15, 15 (2) (b), 31 A (2) (b)
High Courts09 Nov 2011Allowed
Sri Y Kotrappa Vs Sri Chidananda
Karnataka High Court · (2011) 11 KAR CK 0280
Motor Vehicles Act, 1988 — Section 166
High Courts09 Nov 2011Allowed
K Sundar Vs Shankarappa, Ramachandra M.S. and The United India Insurance Co. Ltd.
Karnataka High Court · (2011) 11 KAR CK 0279
High Courts09 Nov 2011Dismissed
Sri Honnegowda @ Dore Gowda Vs Sri Srinivasa and Others
Karnataka High Court · (2011) 11 KAR CK 0275
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts09 Nov 2011Allowed
Sri R.S. Patel Vs Smt. Siddagangamma
Karnataka High Court · (2011) 11 KAR CK 0274
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
High Courts09 Nov 2011Dismissed
K. Gopal Murthy Vs Vasantha Kumar Beml Employee and The Commissioner City Municipal Robertsonpet KGF-563122
Karnataka High Court · (2011) 11 KAR CK 0273
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
High Courts09 Nov 2011
Mr. H.R. Purushothama Vs State
Karnataka High Court · (2011) 11 KAR CK 0269
Motor Vehicles Act, 1988 — Section 177, 181, 182, 184Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts09 Nov 2011
Chief Executive Officer Zilla Panchayat, District Social Welfare Officer social Welfare Department and Government College Hostel for Schedule Caste and Schedule Tribe Students Vs M.H. Gowraja
Karnataka High Court · (2011) 11 KAR CK 0261
Industrial Disputes Act, 1947 — Section 10 (4-A)
High Courts09 Nov 2011Allowed
Gujjamma and Others Vs N Radha and M/s United India Insurance Co Ltd.
Karnataka High Court · (2011) 11 KAR CK 0259
High Courts09 Nov 2011Allowed
Sri. Krishnappa Vs The Managing Director Karnataka State Road Transport Corporation, Kengal Hanumanthaiah Road, Bangalore - 27
Karnataka High Court · (2011) 11 KAR CK 0257
High Courts09 Nov 2011Dismissed
Smt. Swetha Mothikane Vs Shamantha Davele M.Y.
Karnataka High Court · (2011) 11 KAR CK 0247
High Courts09 Nov 2011Allowed
Huliyappa Vs Babu and Others
Karnataka High Court · (2011) 11 KAR CK 0245
High Courts09 Nov 2011Dismissed
Sri Veeraj Vs Smt. Sharada
Karnataka High Court · (2011) 11 KAR CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A
High Courts09 Nov 2011
Smt. Punuru Sumana, Kumar Reddy and Master Pranav, Minor, Rep. by Natural Guardian Mother, Smt. Punuru Sumana, 1st petitioner herein Vs Sri. P.V. Niranjan Kumar Reddy
Karnataka High Court · (2011) 11 KAR CK 0239
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Nov 2011
Sri M. Rajan Vs The Passport Officer. Ministry of Extenal (sic) Affairs, The Passport Office, 80 feet Road, 8th Block, Koramanagala, Bangalore-560034 and Sri C.G. Kpishnadas Nair
Karnataka High Court · (2011) 11 KAR CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 156 (3)Passports Act, 1967 — Section 10 (3) (e)Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 406
High Courts09 Nov 2011Dismissed
O. Renuka Vs Shivappa and The Branch Manager Oriental Insurance Company Limited The Branch Manager The Oriental Insurance Co. Ltd. Vs O. Renuka
Karnataka High Court · (2011) 11 KAR CK 0220