High Courts15 Nov 2011
Sri K. Sham Bhat Vs Sri K. Sitarama Bhat, Advocate and Others
Karnataka High Court · (2011) ILR (Kar) 5649
Civil Procedure Code, 1908 (CPC) — Section 3, 4, 54
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 27 of 143
High Courts11 Nov 2011Dismissed
Commissioner of Central Excise Vs Gokak Mills
Karnataka High Court · (2013) 21 GSTR 455
High Courts11 Nov 2011Dismissed
Sanaulla and Makbul Vs The Divisional Manager, Bangalore Metropolitan Transport Corporation, K.H. Road, Shanthinagar, Bangalore-27 Bangalore Metropolitan Transport Corporation, Central Office, K.H. Double Road, Shanthinagar, Bangalore Vs Sri. Sanaulla Sab and Smt. Makbul
Karnataka High Court · (2013) ACJ 1492
Motor Vehicles Act, 1988 — Section 163 A
High Courts11 Nov 2011
Sri A.K. Jeevan and Others Vs Competition Commission of India and The Belgaum District Chemist and Druggists Association
Karnataka High Court · (2011) 11 KAR CK 0212
Competition Act, 2002 — Section 26 (1), 36 (2), 41 (2), 43, 66 (6)
High Courts11 Nov 2011
Tushar Kant, Rakesh Kumar Suri, Vipin Bharadwaj Insurance Agent and Muthuveni Insurance Agent Vs The State of Karnataka and N. Lakshmanan Additional Director-Projects Power Corporation of Karnataka Limited
Karnataka High Court · (2011) 11 KAR CK 0146
Penal Code, 1860 (IPC) — Section 120 B, 409, 418, 420Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2)
High Courts11 Nov 2011Dismissed
The State of Karnataka and Others Vs Sri. I. Rudrayya and Others
Karnataka High Court · (2011) 11 KAR CK 0143
Constitution of India, 1950 — Article 14Karnataka Education Act, 1983 — Section 49, 87Karnataka Educational Institutions (Recruitment and terms and conditions of services of employees in private Aided Primary and Secondary Educational Institutions) Rules, 1999 — Rule 3 (1) (b)
High Courts11 Nov 2011Dismissed
Commissioner of Central Excise, Belgaum Commissionerate, No. 71, Club Road, Belgaum-590001 Vs M/s. Jineshwar Malleable and Alloys, No. 14, Angol Industrial Estate, Belgaum-590008
Karnataka High Court · (2012) 281 ELT 43 : (2013) 18 GSTR 159
Central Excise Act, 1944 — Section 11 B
High Courts10 Nov 2011Allowed
Smt. Janaki Naik and Others Vs State of Karnataka
Karnataka High Court · (2012) 3 KarLJ 480
Karnataka Industrial Area Development Act, 1966 — Section 28 (4), 30Land Acquisition Act, 1894 — Section 11, 3 (b), 9 (3)
High Courts10 Nov 2011Dismissed
Sri Chandra Naik Vs State of Karnataka and Sri Kariyappa
Karnataka High Court · (2011) 11 KAR CK 0110
Karnataka Land Grant Rules, 1969 — Rule 29AKarnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4
High Courts09 Nov 2011
Sri J. Ravindranath and Others Vs The Secretary, Government of Karnataka, Dept. of Health and Family Welfare Services, M.S. Building, Dr. B.R. Ambedkar Veedhi, Bangalore-01 and Others
Karnataka High Court · (2011) 11 KAR CK 0369
High Courts09 Nov 2011Dismissed
Smt. Lakshmi Bai Naik Vs The Deputy Commissioner of Shimoga DC office Building Savalanga Main Road Opp. Mini Vidhana Soudha Shimoga City Shimoga District, The Assistant Commissioner Shimoga Sub-Division DC Office Building Savalanga Main Road Opp. Mini Vidhana Oudha Shimoga City Shimoga District and Sri Mutthappa
Karnataka High Court · (2011) 11 KAR CK 0368
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4 (2), 5, 5 A
High Courts09 Nov 2011Allowed
Mrs. M Monakka Vs State of Karnataka and Others
Karnataka High Court · (2011) 11 KAR CK 0367
High Courts09 Nov 2011Dismissed
Sri V S Basave Gowda and Sri B Ramanna Gowda Vs The Executive Engineer O and M Division, Bescom, Tiptur., Superintendent Engineer Bescom, Tumkur and The Managing Director Bescom K.R. Cricle, Bangalore 560002
Karnataka High Court · (2011) 11 KAR CK 0366
High Courts09 Nov 2011Allowed
Sri Shekaraiah Vs The Director of Public Instructions Primary Education The Public Instructions Department, N Rupathunga Road, Bangalore-560001 and Others
Karnataka High Court · (2011) 11 KAR CK 0364
High Courts09 Nov 2011Dismissed
M Ravikumar Vs Union of India, Ministry of Personnel Public Grievances and Pension, Department of Personal and Training, New Delhi and Others
Karnataka High Court · (2011) 11 KAR CK 0362
High Courts09 Nov 2011Dismissed
Smt. Shivamma and Others Vs State of Karnataka and Others
Karnataka High Court · (2011) 11 KAR CK 0361
Karnataka Land Reforms Act, 1961 — Section 77 A
High Courts09 Nov 2011Dismissed
Smt. Indira Vs Smt. Rajani Shetty and Others
Karnataka High Court · (2011) 11 KAR CK 0360
Karnataka Land Reforms Act, 1961 — Section 44, 77 A
High Courts09 Nov 2011
Shivanand Ukkali Vs The President, Shri Balaji Banjara Vidya Vardhaka Sangh (r), Ainapur Tanda, Tq : and Dist. Bijapur, The Director of Secondary Education Office of the Commissioner for Public Instruction, Dharwad, The Deputy Director of Public Instructions, Bi japur and The Secretary, Sri. Balaji Banjara Vidya Vardhaka Sangh (r), Ainapur Tanda, Tq : and Dist : Bijapur
Karnataka High Court · (2011) 11 KAR CK 0358
High Courts09 Nov 2011Dismissed
Sri Junifer C. Alvares and Sri Raunaq Alvares Vs The Secretary Karnataka State Transport Authority Dr. Ambedkar Veedhi M.S. Building, Bangalore--01 and Norbert Montherio
Karnataka High Court · (2011) 11 KAR CK 0357
High Courts09 Nov 2011Dismissed
Smt. Malathi Bai Vs The Secretary to Government of Karnataka, (Primary and Secondary Education Department) Education Department, M.S. Building, Bangalore-560 001 and Others
Karnataka High Court · (2011) 11 KAR CK 0352