Karnataka Trade Union Regulations, 1958 — Regulation 12Limitation Act, 1963 — Section 10, 15, 23, 24, 4Trade Unions Act, 1926 — Section 11, 11 (1) (aa)

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High Courts18 Nov 2011Allowed

H.N. Suryanarayana Vs Canara Bank

Karnataka High Court · (2011) 11 KAR CK 0142

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 136, 226Contract Act, 1872 — Section 23

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High Courts17 Nov 2011Allowed

R.N. Shetty Trust Vs Secretary, Central Board of Direct Taxes and Others

Karnataka High Court · (2012) 343 ITR 294

Income Tax Act, 1961 — Section 119 (2) (b), 12 A

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High Courts17 Nov 2011Dismissed

Riyaz Ahmed Sab Vs The State of Karnataka and Others

Karnataka High Court · (2011) 11 KAR CK 0306

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 366 A, 368 A

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High Courts17 Nov 2011Dismissed

M.N. Gurumurthy Reddy @ M.N. Gurumurthy Vs Land Acquisition Officer Bangalore Development Authority T. Chowdaiah Road, Bangalore 560020, The Commissioner Bangalore Development Authority T. Chowdaiah Road, Bangalore 560020 and etc. etc.

Karnataka High Court · (2011) 11 KAR CK 0250

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High Courts17 Nov 2011

Sri. Ezhil Vannan Vs Sri. Anandkumar Rao and Others Bangalore Metropolitan Transport Corporation Vs Sri. Ezhil Vannan and Others

Karnataka High Court · (2011) 11 KAR CK 0225

Motor Vehicles Act, 1988 — Section 166

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High Courts17 Nov 2011Dismissed

M.N. Gurumurthy Reddy @ M.N. Gurumurthy and Others Vs Land Acquisition Officer Bangalore Development Authority T. Chowdaiah Road, Bangalore 560 020 and The Commissioner Bangalore Development Authority T. Chowdaiah Road, Bangalore 560 020 and Others

Karnataka High Court · (2011) 11 KAR CK 0064

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High Courts16 Nov 2011Dismissed

Muniyappa, P.N. Narasappa Since Dead by Legal Representatives and Others Vs The Special Land Acquisition Officer for Railways and Karnataka Industrial Areas Development Board

Karnataka High Court · (2011) 11 KAR CK 0375

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Land Acquisition Act, 1894 — Section 11, 18, 18 (3), 28 A, 28 A (3)

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High Courts16 Nov 2011

Devaraj R Vs The State of The Karnataka and H.N. Ranga Swamy

Karnataka High Court · (2011) 11 KAR CK 0372

Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 366 A

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High Courts16 Nov 2011Dismissed

B. Jayarama Shetty Vs Biviyas Finance and Leasing Ltd.

Karnataka High Court · (2011) 11 KAR CK 0226

Criminal Procedure Code, 1973 (CrPC) — Section 200, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts16 Nov 2011Allowed

Commissioner of Income Tax Vs Wipro Finance Ltd.

Karnataka High Court · (2012) 205 TAXMAN 317

Income Tax Act, 1961 — Section 32

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High Courts15 Nov 2011Dismissed

R. Krishnoji Rao Vs Chief Traffic Manager, Central Offices, Bangalore

Karnataka High Court · (2012) 134 FLR 1031 : (2012) 3 LLJ 438 : (2012) LLR 368

Industrial Disputes Act, 1947 — Section 10 (4A), 11 A

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