High Courts03 Jan 2011Dismissed
Sri Shyam Bihari Rungta and Another Vs Dena Bank and Others
Karnataka High Court · (2011) 1 KCCR 616
Provincial Insolvency Act, 1920 — Section 75 (2), 8
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 143 of 143
High Courts03 Jan 2011Dismissed
Smt. Gangahanumakka Complainant Vs Sri Siddaiah and Another
Karnataka High Court · (2011) 1 KCCR 658
High Courts01 Jan 2011Dismissed
S. Shivakumar Vs State
Karnataka High Court · (2011) 01 KAR CK 0173
Penal Code, 1860 (IPC) — Section 279, 304 A