High Courts05 Jan 2011Allowed
Praxair India Pvt. Ltd. Vs Commissioner of C. EX. and S.T.
Karnataka High Court · (2011) 22 STR 620 : (2011) 43 VST 245
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 142 of 143
High Courts05 Jan 2011Dismissed
Sri G. Mallikarjuna Vs G. Thippamma
Karnataka High Court · (2011) ILR (Kar) 1215
Hindu Marriage Act, 1955 — Section 13 (1) (i-b)Penal Code, 1860 (IPC) — Section 494
High Courts05 Jan 2011Dismissed
K.V. Seetharam Vs The State of Karnataka
Karnataka High Court · (2011) 4 KarLJ 1 : (2011) 2 KCCR 1443
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64Karnataka Land Revenue Act, 1964 — Section 17 (1), 171
High Courts05 Jan 2011Dismissed
Syed Izar Vs Miss. Rekha and Others
Karnataka High Court · (2011) 01 KAR CK 0026
Motor Vehicles Act, 1988 — Section 147
High Courts05 Jan 2011
Smt. Kusuma and K. Amin Vs Shree Dev Transports and The Oriental Insurance Company Ltd.
Karnataka High Court · (2011) 01 KAR CK 0015
High Courts05 Jan 2011
Smt. Bhavani R. Thingalaya Vs Shree Dev Transports and The Oriental Insurance Company Ltd.
Karnataka High Court · (2011) 01 KAR CK 0014
High Courts04 Jan 2011
Commissioner of Income Tax and Another Vs H. Anil Kumar
Karnataka High Court · (2011) 242 CTR 537
Income Tax Act, 1961 — Section 143 (1) (a), 2 (47)Transfer of Property Act, 1882 — Section 53 A, 54, 54 B, 54 EA, 54 F
High Courts04 Jan 2011Dismissed
Commissioner of Income Tax Vs Aravind Prakash Malpanino
Karnataka High Court · (2011) 01 KAR CK 0199
High Courts04 Jan 2011Dismissed
Commissioner of Income Tax and Another Vs Islamic Academy Education
Karnataka High Court · (2011) 239 CTR 209 : (2011) 202 TAXMAN 276
Income Tax Act, 1961 — Section 132, 140 A (1), 153 A, 154, 234 A
High Courts04 Jan 2011
Mr. Upendra Vs The Divisional Manager, New India Assurance Co. Ltd. and Others
Karnataka High Court · (2011) 1 KCCR 602
High Courts04 Jan 2011Dismissed
Malnad Infotech Pvt Ltd. Vs HMT Ltd.
Karnataka High Court · (2011) 4 KarLJ 334 : (2011) 2 KCCR 1475 : (2011) 8 RCR(Civil) 1033
High Courts04 Jan 2011Allowed
Commissioner of Income Tax, Central Circle, Bangalore Vs I.G. Petrochemicals Ltd.
Karnataka High Court · (2011) 203 TAXMAN 4
Income Tax Act, 1961 — Section 10 B, 10 B (1)
High Courts04 Jan 2011Allowed
Mr. Aslam and Others Vs State
Karnataka High Court · (2011) 1 KCCR 652 : (2011) 8 RCR(Criminal) 859
Penal Code, 1860 (IPC) — Section 143, 148, 201, 302
High Courts03 Jan 2011
Smt. Venkatanarasamma rep. by her G.P.A. Holder Sri. K.V. Puttathimmegowda Vs The Special Deputy Commissioner, The Assistant Commissioner, The Tahsildar and Syed Ahmed
Karnataka High Court · (2011) 3 KarLJ 377
Constitution of India, 1950 — Article 226, 227Karnataka (Personal and Miscellaneous Inams Abolition) Act, 1954 — Section 29Karnataka Land Revenue Act, 1964 — Section 136 (3)
High Courts03 Jan 2011Dismissed
Devaraju Vs State of Karnataka
Karnataka High Court · (2011) 1 KCCR 646
Penal Code, 1860 (IPC) — Section 143, 147, 148, 323, 324
High Courts03 Jan 2011Dismissed
K.J. Manjunath and K.J. Ravishankar Vs Anitha Ramesh @ K.J. Anitha and Others
Karnataka High Court · (2011) 01 KAR CK 0165
High Courts03 Jan 2011Dismissed
The Executive Officer Karnataka State Hai Committee Vs Sri Syed Mohammed Since Lead By His Lrs. and Others
Karnataka High Court · (2011) 01 KAR CK 0143
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts03 Jan 2011
B.C. Omkar Vs Veerashaiva Sahakari Bank Limited
Karnataka High Court · (2011) 01 KAR CK 0121
High Courts03 Jan 2011Dismissed
Sri. Manak chand and Smt. Susheela Vs Sri Babulal and Others
Karnataka High Court · (2011) 01 KAR CK 0107
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115
High Courts03 Jan 2011Dismissed
Union of India (UOI) and Another Vs Sri Gurulal Singh Sandhu
Karnataka High Court · (2011) 1 KCCR 594