High Courts09 Nov 2011Allowed
Umur Khayam Khan Vs G.L. Venkatachalapathy Shetty
Karnataka High Court · (2011) 11 KAR CK 0126
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 30 of 143
High Courts09 Nov 2011Dismissed
Smt. Narayanamma Vs Sri K.H. Ramakrishnappa Huchappa, Sri R. Raja and Sri Lakshminarayana
Karnataka High Court · (2011) 11 KAR CK 0116
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 5 Rule 17
High Courts09 Nov 2011Dismissed
Smt. Deviramma, N. Nagaraju Gowda and Puttananjaiah Gowda Vs Shivananjaiah and Shivakumar
Karnataka High Court · (2011) 11 KAR CK 0114
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10 (2)Evidence Act, 1872 — Section 108
High Courts09 Nov 2011Dismissed
Sri Sharanappa Sajjan Vs The Divisional Controller Bangalore Metropolitan Transport Corporation K.H. Road Bangalore-560027 and The Managing Director KSRTC, Central Offices K.H. Koad Bangalore-560027
Karnataka High Court · (2011) 11 KAR CK 0100
High Courts09 Nov 2011Allowed
Smt. Zulekabi and Others Vs Sri Ahmed Shariff Sab
Karnataka High Court · (2011) 11 KAR CK 0088
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27
High Courts09 Nov 2011Dismissed
Kumari P. Kavya Vs Union of India, Ministry of Personnel Public Grievances and Pension, Department of Personal and Training, New Delhi and Others
Karnataka High Court · (2011) 11 KAR CK 0085
High Courts09 Nov 2011Dismissed
State Vs Hanumantha and Lakshmamma
Karnataka High Court · (2011) 11 KAR CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 378 (1), 378 (3)Penal Code, 1860 (IPC) — Section 302, 304, 304 II, 34
High Courts09 Nov 2011Allowed
Sri. Rathan Shiva @ Shivanna Vs State Rasheed Khan, Ashu @ Ashwak, Jabi @ Jabiulla and Abdul Jabbar Vs State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0077
Penal Code, 1860 (IPC) — Section 120 B, 354, 376 (2) (g), 511
High Courts09 Nov 2011Allowed
P. Balakrishna Vs The Oriental Insurance Co. Ltd., No. 3. Ist Floor, Kheny Bldg., I Cross, Gandhinagar, Bangalore - 560009 and T.M. Dakshina Murthy Shetty
Karnataka High Court · (2011) 11 KAR CK 0056
High Courts09 Nov 2011
Sri. Subbarayappa Vs New India Assurance Co. Ltd. and K. Shashikumar The New India Assurance Co., Ltd. Vs S. Suhbarayappa and K. Shashikumar
Karnataka High Court · (2011) 11 KAR CK 0055
Motor Vehicles Act, 1988 — Section 166
High Courts09 Nov 2011Dismissed
Smt Usha and Kum. Preethi Ranjana Vs Subramanya Bhat and Managing Director APSRTC, Musheera Bad, Hyderabad National Insurance Co. Ltd. Vs Smt Usha Reddy and Kum.Preethi Ranjan
Karnataka High Court · (2011) 11 KAR CK 0053
Motor Vehicles Act, 1988 — Section 166
High Courts09 Nov 2011
State of Karnataka Vs Dr. R. Halesha and Others
Karnataka High Court · (2011) 11 KAR CK 0029
Constitution of India, 1950 — Article 73University Grants Commission Act, 1956 — Section 12, 2, 9
High Courts09 Nov 2011Allowed
Sri Ajith Rao Vs United India Insurance Company Limited
Karnataka High Court · (2011) 11 KAR CK 0007
Motor Vehicles Act, 1988 — Section 166
High Courts09 Nov 2011
The Divisional Manager K.S.R.T.C. Vs Smt Anasuyabai Since deceased by LRs Respondent Nos.2 to 4, Smt Geetha Smt, Anasuyabai Since deceased by LRs (Smt Geetha and Veena Vs The Divisional Manager, K.S.R.T.C.
Karnataka High Court · (2011) 11 KAR CK 0006
Motor Vehicles Act, 1988 — Section 166
High Courts08 Nov 2011
Gurumurthy and Others Vs The Management of Mysore Paper Mills Limited
Karnataka High Court · (2011) 11 KAR CK 0365
Industrial Disputes Act, 1947 — Section 10
High Courts08 Nov 2011Dismissed
Sri. K. Purushothama Naik Vs The Mangalore University and The Board of Appointment
Karnataka High Court · (2011) 11 KAR CK 0363
Karnataka Civil Services (General Recruitment) Rules, 1977 — Rule 32
High Courts08 Nov 2011Dismissed
Sri. Lakshmikanthaiah Vs The State of Karnataka, Sri. T.K. Prakash and Smt. Sharadamma
Karnataka High Court · (2011) 11 KAR CK 0359
Karnataka Land Reforms Act, 1961 — Section 77 A
High Courts08 Nov 2011Dismissed
Kalasappala Gengavva Vs Kalasappala Nagappa and Kalasappala Siddappa
Karnataka High Court · (2011) 11 KAR CK 0356
High Courts08 Nov 2011Dismissed
Mrs. Hajerabi, Mrs. Sharbhanu, Mrs. Najeema and Mr. Kazi Jefri Vs Mr. Khalifa Mohammed Meera, Mrs. Bibi Khatija, Mrs. Mumtaz and Mrs. Bibi Farida
Karnataka High Court · (2011) 11 KAR CK 0355
High Courts08 Nov 2011Dismissed
Smt. Sumithramma Vs Smt. Halamma and Others
Karnataka High Court · (2011) 11 KAR CK 0354