High Courts08 Nov 2011Dismissed

C.R. Nagesh Vs State

Karnataka High Court · (2011) 11 KAR CK 0272

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Karnataka Excise Act, 1965 — Section 32, 38 A
High Courts08 Nov 2011Allowed

Sri Srinivasa and Others Vs The State of Karnataka

Karnataka High Court · (2011) 11 KAR CK 0270

Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 302, 306, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3 (1) (x), 3 (2) (v)