High Courts08 Nov 2011Dismissed
D. Bhaktavatsala Vs Mahadeva and Others
Karnataka High Court · (2011) 11 KAR CK 0222
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 32 of 143
High Courts08 Nov 2011Dismissed
Mr. K.H. Panduranga Vs Sri Narasimha Gowda
Karnataka High Court · (2011) 11 KAR CK 0221
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A, 151
High Courts08 Nov 2011Allowed
Sri. Mohammed Zabiullah Vs Mr. Mukesh Kumar and The Divisional Manager, Oriental Insurance Co.. Ltd. Divisional Office No. 2. The Divisional Manager, M/s. The Oriental Insurance Company Limited Vs Mohammed Zabiullah @ Zabiullah and Mukesh Kumar
Karnataka High Court · (2011) 11 KAR CK 0219
Motor Vehicles Act, 1988 — Section 166
High Courts08 Nov 2011Dismissed
Dayananda Poojary Vs The Government of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0218
Karnataka Civil Services (Conduct) Rules, 1966 — Rule 23 (2)Karnataka Lokayukta Act, 1984 — Section 9Prevention of Corruption Act, 1988 — Section 13 (1) (c), 13 (2), 19 (1) (b), 19 (1) (e)
High Courts08 Nov 2011Dismissed
Kadur C. Nanjappa, GPA Holder Ramamurthy and four others Vs Sri. Andi and Others
Karnataka High Court · (2011) 11 KAR CK 0216
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts08 Nov 2011Allowed
Ninge Gowda @ Sidde Gowda Vs The State of Karnataka, The Land Tribunal Kanakapura and Marigiri Gowda
Karnataka High Court · (2011) 11 KAR CK 0215
High Courts08 Nov 2011
V. Anand and Others Vs The Government Tool Room and Training Centre (Regd) and Others M.G. Viswanatha and Others Vs The Government Tool Room and Training Centre (Regd)
Karnataka High Court · (2011) 11 KAR CK 0214
Recruitment and Certain Conditions of Service Rules — Rule 19, 3, 8
High Courts08 Nov 2011Dismissed
Sri Sundara Bhandari Vs The State of Karnataka and Others
Karnataka High Court · (2011) 11 KAR CK 0213
Karnataka Land Reforms Act, 1961 — Section 38Karnataka Land Reforms Rules, 1974 — Rule 17
High Courts08 Nov 2011
T.A. Mahesha @ Madappa Vs The State
Karnataka High Court · (2011) 11 KAR CK 0208
Criminal Procedure Code, 1973 (CrPC) — Section 317, 446 APenal Code, 1860 (IPC) — Section 143, 144, 147, 148, 149
High Courts08 Nov 2011Dismissed
The Managing Director K.S.R.T.C. Vs Sri Shivaprasad Shivaprasad Vs The Managing Director, K.S.R.T.C., K.H. Road, Shanthinagar, Bangalore - 560 027
Karnataka High Court · (2011) 11 KAR CK 0202
Motor Vehicles Act, 1988 — Section 166
High Courts08 Nov 2011Dismissed
Sri Nagendra Vs The State
Karnataka High Court · (2011) 11 KAR CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 279, 304 A
High Courts08 Nov 2011Dismissed
Sri Vasanth Kumar Vs M/s The Oriental Insurance Co. Ltd. and Sri Ramanna
Karnataka High Court · (2011) 11 KAR CK 0165
Motor Vehicles Act, 1988 — Section 166
High Courts08 Nov 2011Allowed
B.V. Satish and R.V. Govindaraj Vs Principal Secretary to Government Urban Development Department Government of Karnataka Vidhana Soudha Bangalore-560 001 and Commissioner Bruhat Bangalore Mahanagara Palike Bangalore-560 002
Karnataka High Court · (2011) 11 KAR CK 0162
High Courts08 Nov 2011Dismissed
Sri. Purushothama Gatti, Smt. Chandravathi and Ganga Vs State of Karnataka and The Authorised Authority U/S 77(a) of Karnataka Land Reforms Act and Head Quarters Assistant, Deputy Commissioner''s Office Mangalore, D.K.
Karnataka High Court · (2011) 11 KAR CK 0161
Karnataka Land Reforms Act, 1961 — Section 77 A
High Courts08 Nov 2011Dismissed
Smt Premalatha Melanta Vs The Land Tribunal and Others
Karnataka High Court · (2011) 11 KAR CK 0159
High Courts08 Nov 2011Dismissed
Sri Muniraju and Others Vs State of Karnataka and Others
Karnataka High Court · (2011) 11 KAR CK 0158
Karnataka Village Offices Abolition Act, 1961 — Section 7
High Courts08 Nov 2011Allowed
Smt. Mary Mohanraj Vs State of Karnataka and Others
Karnataka High Court · (2011) 11 KAR CK 0156
High Courts08 Nov 2011Dismissed
C. Jayanna and Sannachikkanna Vs T.R. Vasudev, T.M. Ramaiah, T.R. Yogananda and Obannaraju @ Obalaraju
Karnataka High Court · (2011) 11 KAR CK 0151
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
High Courts08 Nov 2011Dismissed
Mrs Mary Pothan, Mr. Deepak George Pothan and Mrs Reesa Pothan @ Reesa James Vs M/s. Nandi Housing Pvt. Ltd.
Karnataka High Court · (2011) 11 KAR CK 0149
Civil Procedure Code, 1908 (CPC) — Section 151