High Courts28 Jan 2025Dismissed
Uttam Pandit Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1801
Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 376
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 96 of 1,511
High Courts28 Jan 2025Dismissed
Raj Kishore Yadav Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1800
Indian Penal Code, 1860 - Section 34, 300, 307, 323, 324, 326, 341, 435, 436, 451, 504
High Courts28 Jan 2025Partly Allowed
Umesh Pandey Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1799
Code of Criminal Procedure, 1973 - Section 164, 281Indian Penal Code, 1860 - Section 34, 366A, 375, 376, 420
High Courts28 Jan 2025Dismissed
Marshal Barla Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1798
Indian Penal Code, 1860 - Section 376
High Courts28 Jan 2025Dismissed
Chandrika Singh @ Kailu Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1797
Indian Penal Code, 1860 - Section 147, 148, 149, 307, 323, 324, 326, 427, 447Probation of Offenders Act, 1958 - Section 4
High Courts28 Jan 2025Allowed
Ram Lala Thakur Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1796
High Courts28 Jan 2025Disposed Of
Bharat Prasad @ Bharath Prasad Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1795
Indian Penal Code, 1860 - Section 120B, 406
High Courts28 Jan 2025Disposed Of
Suresh Chandra Mohapatra Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1794
High Courts28 Jan 2025Disposed Of
Anirban Gupta Vs Smt. Nabonita Gupta
Jharkhand High Court · (2025) 01 JH CK 1793
Code of Civil Procedure, 1908 - Order 8 Rule 1Hindu Marriage Act, 1955 - Section 13(1)(ia), 24
High Courts28 Jan 2025Allowed
Ranjit Kumar Singh Vs Achintya Kumar Sarkar
Jharkhand High Court · (2025) 01 JH CK 1792
Constitution of India, 1950 - Article 227
High Courts28 Jan 2025Dismissed
Tarun Kumar Ram Vs Pooja Kumari
Jharkhand High Court · (2025) 01 JH CK 1791
Hindu Marriage Act, 1955 - Section 13(1)(ia), 24
High Courts27 Jan 2025Allowed
Ramesh Kumar Bajaj Vs Umakant Yadav
Jharkhand High Court · (2025) 01 JH CK 1816
Code of Civil Procedure, 1908 - Order 41 Rule 23, Order 43 Rule 1Evidence Act, 1872 - Section 114, 116Registration Act, 1908 - Section 58
High Courts27 Jan 2025Disposed Of
M/s Usha Martin Limited Vs Jharkhand State Electricity Board
Jharkhand High Court · (2025) 01 JH CK 1815
High Courts27 Jan 2025Dismissed
Balram Mahaldar Vs Most. Batia
Jharkhand High Court · (2025) 01 JH CK 1814
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 - Section 42, 63
High Courts27 Jan 2025Disposed Of
Kedar Mandal Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1813
Indian Penal Code, 1860 - Section 34, 302, 304B
High Courts27 Jan 2025Dismissed
Md. Phuleman Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1812
Motor Vehicles Act, 1988 - Section 213, 213(5)(b)Jharkhand Motor Vehicle Inspector Cadre (Appointment Promotion and Other Service Conditions) Rules, 2010 - Rule 16(gha)
High Courts27 Jan 2025x Shambhu Nath Goyal Vs. Bank of Baroda reported in (1983) 3 SCC 491"
Smt. Rohini Deshwalin @ Aisha Bibi Vs M/s Bharat Coking Coal Ltd
Jharkhand High Court · (2025) 01 JH CK 1811
Industrial Disputes Act, 1947 - Section 10, 11A, 33
High Courts27 Jan 2025Disposed Of
Jaya Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1810
High Courts27 Jan 2025Disposed Of
Meghnath Baitha Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1809
Indian Penal Code, 1860 - Section 120B, 419, 420, 467, 468, 471
High Courts27 Jan 2025Disposed Of
Divya Devi Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1808