High Courts02 Dec 2025Allowed
State Of Jharkhand Vs Omprakash Mittal
Jharkhand High Court · (2025) 12 JH CK 1859
Code of Civil Procedure, 1908- Section 151, Order 41 Rule 19
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 51 of 1,511
High Courts02 Dec 2025Dismissed
Devanti Devi @ Hewanti Devi Vs Om Prakash Singh
Jharkhand High Court · (2025) 12 JH CK 1858
Motor Vehicle Act, 1988- Section 166
High Courts02 Dec 2025Dismissed
Hargauri Mandal Son of Bameshwar Mandal Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1857
Indian Penal Code, 1860- Section 34, 120B, 201, 304B
High Courts02 Dec 2025Disposed Of
Saddam Hussain Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1856
Code of Criminal Procedure, 1973- Section 125
High Courts02 Dec 2025Dismissed
Sanjay Singh Munda @ Sanjay Gandhi Sardar Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1855
Evidence Act, 1872- Section 112, 114
High Courts02 Dec 2025Allowed
Mahesh Mehta Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1854
Negotiable Instrument Act, 1881- Section 138, 147
High Courts02 Dec 2025Dismissed
Ravi Kumar, son of Late Jaleshwar Prasad Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1853
High Courts02 Dec 2025Allowed
Nagendra Paswan S/o Chhattradhari Ram Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1852
Constitution of India, 1950- Article 226
High Courts02 Dec 2025JPSC & Others Vs. Mina Kumari & Others"
Jainendra Dubey Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1851
Constitution of India, 1950- Article 14, 16
High Courts02 Dec 2025Dismissed
Deepak Kumar Singh, S/o late Badri Singh Vs M/s Bharat Coking Coal Limited
Jharkhand High Court · (2025) 12 JH CK 1850
High Courts02 Dec 2025Allowed
Santosh Kumar Upadhyay @ Santosh Kr. Upadhyay @ Santosh Upadhyay @ Santosh Kumar Upadhayay Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1849
Code of Criminal Procedure, 1973- Section 320, 482
High Courts02 Dec 2025Allowed
Upendera Kumar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1848
Code of Criminal Procedure, 1973- Section 482
High Courts02 Dec 2025Allowed
Francis Xavier Bara Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1847
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 223, 223(1), 318(4), 528Bharatiya Nyaya Sanhita, 2023- Section 316, 316(2)Indian Penal Code, 1860- Section 405, 406, 415, 420
High Courts02 Dec 2025Dismissed
Manoj Oraon Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1846
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 290, 323, 325, 337, 392, 427, 448
High Courts02 Dec 2025Allowed
Suresh Sharma Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1845
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 420
High Courts02 Dec 2025Allowed
Md. Naimuddin @ Naim Noori @ Naimuddin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1844
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 498(A)
High Courts02 Dec 2025Disposed Of
Pachu Munda Vs Johan Munda
Jharkhand High Court · (2025) 12 JH CK 1843
High Courts02 Dec 2025Allowed
Etta Oraon Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1842
Code of Civil Procedure, 1908- Order 41 Rule 27, Order 41 Rule 27(a), Order 41 Rule 27(aa)
High Courts02 Dec 2025Disposed Of
Rashmirekha Jha Vs Surendra Kishore Thakur
Jharkhand High Court · (2025) 12 JH CK 1841
Hindu Marriage Act, 1955- Section 13(1)(ia),13(1)(ib), 28
High Courts02 Dec 2025Dismissed
Ram Das Mahto son of Late Chorta Mahto Vs Somri Devi wife of Late Situ Mahto
Jharkhand High Court · (2025) 12 JH CK 1840
Code of Civil Procedure, 1908- Order 8 Rule 1