High Courts08 Jan 2002Dismissed
Virendra Mehra Vs Bihar Electricity Board and Others
Jharkhand High Court · (2002) 01 JH CK 0042
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,439 of 1,476
High Courts08 Jan 2002
Vijai Kumar Choudhary Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2002) 01 JH CK 0026
High Courts07 Jan 2002Allowed
Mandira Chatterjee Vs Bihar Public Service Commission and Others
Jharkhand High Court · (2002) 01 JH CK 0039
High Courts07 Jan 2002
Dr. Saiyed Ishtyaque Ahmed Vs The Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 01 JH CK 0027
High Courts07 Jan 2002Dismissed
Ajit Kumar Vs State of Bihar and Others
Jharkhand High Court · (2002) 01 JH CK 0009
High Courts07 Jan 2002Allowed
Indian Bank Vs State and Another
Jharkhand High Court · (2002) CRLJ 3300 : (2002) 0 AIR JHAR HCR 671 : (2002) 1 CRIMES 482 : (2002) 1 JCR 128 : (2002) JLJR 1 490
Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420, 436
High Courts04 Jan 2002Allowed
State Bank of India Vs Amirul Arfin Gandhi and Others
Jharkhand High Court · AIR 2002 Jhar 89
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 52
High Courts04 Jan 2002Allowed
Anil Kumar Singh Vs State of Bihar and Others
Jharkhand High Court · (2002) 01 JH CK 0015
High Courts04 Jan 2002
Luthra Engineering Works Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2002) 01 JH CK 0003
High Courts03 Jan 2002Allowed
Awash Vs State of Bihar and Others
Jharkhand High Court · AIR 2002 Jhar 73 : (2002) 50 BLJR 1115
Bihar Minor Mineral Concession Rules, 1972 — Rule 40
High Courts03 Jan 2002Allowed
Hindustan Copper Ltd./Indian Copper Complex Vs State of Jharkhand and Another
Jharkhand High Court · (2002) 50 BLJR 661
High Courts03 Jan 2002
Super Paint and Varnish Vs B.S.E.B. and Others
Jharkhand High Court · (2002) 01 JH CK 0014
High Courts03 Jan 2002Allowed
Metalite India Private Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 3 CivCC 176 : (2002) 4 RCR(Civil) 488
High Courts02 Jan 2002Allowed
Bindeshwar Choudhary Vs State of Bihar and Jharkhand
Jharkhand High Court · (2002) 01 JH CK 0068
High Courts02 Jan 2002
Surbali Devi Vs Union of India (UOI) and Others
Jharkhand High Court · (2002) 01 JH CK 0064
High Courts02 Jan 2002
Abdul Aziz Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 01 JH CK 0061
High Courts02 Jan 2002
Paresh Seth Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2002) 01 JH CK 0004
High Courts20 Dec 2001Dismissed
Bharat Coking Coal Ltd. Vs H.P. Biswas and Co.
Jharkhand High Court · (2001) 12 JH CK 0025
Arbitration Act, 1940 — Section 30, 33, 6
High Courts20 Dec 2001Allowed
Sudhakar Singh Sardar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 12 JH CK 0017
High Courts19 Dec 2001
Residents Katras and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 12 JH CK 0019
Cinematograph Act, 1952 — Section 10, 12, 5E