COURT ARCHIVE

Jharkhand High Court judgments, 2024

874 judgments · page 42 of 44

High Courts23 Jan 2024

Nejamuddin Sk Vs State Of Jharkhand

Jharkhand High Court · (2024) 01 JH CK 0050

Jharkhand Minor Mineral Concession Rule, 2004 — Rule 54Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1)(A), 21Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Jan 2024Allowed

Chitranjan Kumar Vs State Of Jharkhand

Jharkhand High Court · (2024) 01 JH CK 0026

Constitution Of India, 1950 — Article 19, 21, 226, 227Code Of Criminal Procedure, 1973 — Section 154, 156, 162, 173(2), 173(8), 482Indian Penal Code, 1860 — Section 34, 409, 420, 467, 468, 471