High Courts12 Sept 2024Allowed
Sonaram Marandi Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0064
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27
COURT ARCHIVE
Jharkhand High Court judgments, 2024
874 judgments · page 17 of 44
High Courts12 Sept 2024Dismissed
Manjeet Plastic Industries Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0063
Constitution of India, 1950 — Article 14, 19, 226
High Courts11 Sept 2024Allowed/Dismissed
Dr. Arvind Kumar @ Arbind Kumar Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0077
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 120B, 201, 302Evidence Act, 1872 — Section 3, 65B, 106, 145
High Courts11 Sept 2024Allowed
Shivdhan Soren Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0076
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302, 323, 341, 376, 452, 460
High Courts11 Sept 2024Allowed
Santosh Ram @ Santosh Kr. Ram son of Shiv Lal Ram Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0075
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 300, 302
High Courts11 Sept 2024Dismissed
Santosh Mahto Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0074
Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 323, 324, 325
High Courts11 Sept 2024Allowed
Hopna Soren Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0073
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302, 323, 341, 376, 376(2)(g), 450, 452, 460
High Courts11 Sept 2024Dismissed
Madan Pahariya @ Madan Malto Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0072
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
High Courts11 Sept 2024Dismissed
Arshad Alam @ Md. Arshad Alam @ Munna @ Arshad Ansari Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0071
Code Of Criminal Procedure, 1973 — Section 100(5), 162, 164, 174Indian Penal Code, 1860 — Section 34, 120B, 216, 302Evidence Act, 1872 — Section 25, 27, 106, 114
High Courts11 Sept 2024Disposed Of
Ruplal Mahto Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0070
Right to Fair Compensation and Transparency in Land Acquisition Act, 2013 — Section 37(2)
High Courts11 Sept 2024Disposed Of
Goutam Kumar Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0069
High Courts10 Sept 2024Allowed
Kokila Bala Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0094
High Courts10 Sept 2024Dismissed
Pravil Ganjhu @ Palamu Ganjhu Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0083
Indian Penal Code, 1860 — Section 120B, 302Evidence Act, 1872 — Section 6
High Courts10 Sept 2024Allowed
Kisto Bouri Vs Chief Manager (Mining) Project Officer `
Jharkhand High Court · (2024) 09 JH CK 0082
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts10 Sept 2024Allowed
Ravi Kujur Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0081
Jharkhand Government Servant (Classification Control and Appeal) Rules, 2016 — Rule 16, 17
High Courts10 Sept 2024Disposed Of
Sunita Kumari Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0080
High Courts10 Sept 2024Disposed Of
Dayanand Yadav Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0079
High Courts10 Sept 2024Dismissed
Rajendra Das Vs Devki Devi `
Jharkhand High Court · (2024) 09 JH CK 0078
Hindu Marriage Act, 1955 — Section 13(1)(i), 13(1)(ib)
High Courts09 Sept 2024Dismissed
Rahul Kumar @ Rahul Raj @ Raj Srivastava @ Rocky Raj @ Aryan @ Ankit Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0093
Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 34, 201, 302, 328, 376, 380, 448, 449, 511Evidence Act, 1872 — Section 3, 8, 145, 157
High Courts09 Sept 2024Disposed Of
Madhav Chandra Singh Vs State Of Jharkhand `
Jharkhand High Court · (2024) 09 JH CK 0092
Bihar and Orissa Public Demand Recovery Act, 1940 — Section 9