High Courts06 Sept 2023
Baijnath Sao Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0015
COURT ARCHIVE
Jharkhand High Court judgments, 2023
570 judgments · page 12 of 29
High Courts05 Sept 2023Dismissed
Sitaram Rana Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0018
High Courts05 Sept 2023
Tata Steel Limited Vs Their Concerned Workman, Rishishwar Sharma
Jharkhand High Court · (2023) 09 JH CK 0017
Limitation Act, 1963 — Section 5Industrial Disputes Act, 1947 — Section 25F
High Courts04 Sept 2023
Anand Kumar Pate Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0010
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 34, 494, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts04 Sept 2023
Rakibul Seikh @ Rakibul Sk And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0008
Jharkhand Minor Mineral Concession Rules, 2004 — Rule 4, 54Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Sept 2023
Dileshwar Prasad Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0007
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Sept 2023
Sanjay Mirdha Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0006
Indian Forest Act, 1927 — Section 33, 63Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Sept 2023
Ravi Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0005
Indian Penal Code, 1860 — Section 498A, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Sept 2023
Aayush Rawat Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0004
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 34, 323, 341, 377, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts04 Sept 2023
Basir Ansari @ Wasir Ansari And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0003
Indian Penal Code, 1860 — Section 147, 149, 307, 323, 325, 341, 342, 452, 504, 506, 509Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Sept 2023
Court On Its Own Motion Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0009
Indian Penal Code, 1860 — Section 307
High Courts01 Sept 2023Dismissed
Sanoj Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0002
Code Of Criminal Procedure, 1973 — Section 293, 311
High Courts01 Sept 2023Allowed
Ashok Kumar Vs Birendra Kumar Singh And Others
Jharkhand High Court · (2023) 09 JH CK 0001
Indian Penal Code, 1860 — Section 166
High Courts31 Aug 2023Allowed/Disposed Of
Ram Prakash Meena And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0065
Indian Penal Code, 1860 — Section 323, 426, 448, 504, 506Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 5Code Of Criminal Procedure, 1973 — Section 197, 197(1)
High Courts31 Aug 2023Dismissed
Bishnu Lohra Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0064
Land Acquisition Act, 1894 — Section 16, 17(1)
High Courts30 Aug 2023Allowed
Abhishek Kumar Paul @ Abhishek Kumar Pal Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0066
Indian Penal Code, 1860 — Section 90, 375, 376, 420, 506Code Of Criminal Procedure, 1973 — Section 164, 239, 397, 397(2), 482
High Courts25 Aug 2023
Rabi Sahu Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0051
Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341
High Courts25 Aug 2023
Vivek Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0050
Indian Penal Code, 1860 — Section 34, 328, 420, 414, 467, 468
High Courts25 Aug 2023
Santosh Kumar @ Bhola @ Santosh Kuma Ram Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0049
Indian Penal Code, 1860 — Section 34, 399, 402, 414, 420Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts25 Aug 2023
Chutan Ganjhu @ Anil Ganjhu Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 18, 20, 22, 25, 25(a), 27(a), 29, 30