High Courts08 Feb 2019Allowed
Ajay Kumar Jha Vs State Of Jharkhand
Jharkhand High Court · (2019) 02 JH CK 0016
Code Of Criminal Procedure, 1973 — Section 319, 482
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 62 of 71
High Courts07 Feb 2019Allowed
Sanju Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 02 JH CK 0015
Code Of Criminal Procedure, 1973 — Section 73, 82, 83, 205, 317Indian Penal Code, 1860 — Section 34, 498A
High Courts07 Feb 2019Allowed
Shoukat Ali @ Shaukat Ali @ Soukat Ali And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 02 JH CK 0014
Code Of Criminal Procedure, 1973 — Section 82, 83Indian Penal Code, 1860 — Section 34, 323, 341, 379, 504, 506
High Courts06 Feb 2019
Maa Rama Electricals Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 02 JH CK 0013
Code Of Criminal Procedure, 1973 — Section 397, 401Constitution Of India, 1950 — Article 19(1)(G), 19(1)(Ga), 226
High Courts06 Feb 2019Partly Allowed
Sonu Behera @ Tiblu Behera @ Tiblu Vs State Of Jharkhand
Jharkhand High Court · (2019) 02 JH CK 0012
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 6, 7
High Courts06 Feb 2019Disposed Off
Ram Kumar Singh @ Ramjee Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 02 JH CK 0011
Constitution Of India, 1950 — Article 226
High Courts06 Feb 2019Dismissed
Dhruw Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 02 JH CK 0010
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Sectio 7(3), 7(1)(2), 9Constitution Of India, 1950 — Article 226
High Courts05 Feb 2019Allowed
Employers in relation to the Management Of Sudamdih Project Of M/s. B.C.C.L Vs Presiding Officer And Ors
Jharkhand High Court · (2019) FFLT 66
Industrial Disputes Act, 1947 — Section 25(c)
High Courts04 Feb 2019Dismissed
State Of Jharkhand And Ors Vs Naryan Das And Ors
Jharkhand High Court · (2019) FFLT 58
Police Manual — Rule 672, 672(A)
High Courts04 Feb 2019Dismissed
Rimish @ Ramesh Kandulna Vs State Of Jharkhand
Jharkhand High Court · (2019) FFLT 59
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Feb 2019Dismissed
Uttam Kumar Vs State Of Jharkhand
Jharkhand High Court · (2019) FFLT 54
Indian Penal Code, 1860 — Section 323, 342, 354
High Courts01 Feb 2019Allowed
Sakur Ansari Vs State Of Jharkhand
Jharkhand High Court · (2019) FFLT 55
Indian Penal Code, 1860 — Section 34, 304B, 498, 498AEvidence Act, 1872 — Section 113B
High Courts31 Jan 2019Disposed of
Nem Narayan Singh @ Manbharan Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 0 FFLT(JHH) 51
Bihar Land Reforms Act, 1950 — Section 3Constitution Of India, 1950 — Article 226
High Courts31 Jan 2019Dismissed
Lal Mohan Singh Vs Bharat Coking Coal Limited And Ors
Jharkhand High Court · (2019) 01 JH CK 0094
High Courts31 Jan 2019Disposed Off
Rajindra Prasad Vs Kali Sonar And Ors
Jharkhand High Court · (2019) FFLT 47
Code Of Civil Procedure, 1908 — Section 151,Order 6 Rule 17
High Courts30 Jan 2019Disposed Off
Vivek Pratap Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0092
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 7, 9, 10Constitution Of India, 1950 — Article 226
High Courts30 Jan 2019Dismissed
Mariram Majhi Vs Ludhu Majhi
Jharkhand High Court · (2019) 01 JH CK 0091
Constitution Of India, 1950 — Article 226, 227
High Courts30 Jan 2019Disposed Off
Birsa Institute Of Technology Vs All India Council for Technical Education And Ors
Jharkhand High Court · (2019) 01 JH CK 0090
Constitution Of India, 1950 — Article 226
High Courts30 Jan 2019Dismissed
Cheddi Sahu @ Chhedi Prasad Sahu Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0089
Code Of Criminal Procedure, 1973 — Section 204, 238, 243, 244, 245, 245(2), 246, 247
High Courts29 Jan 2019
Patrick Tigga Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0088