High Courts06 Jan 2004Dismissed
Kashi Prasad Gupta Vs State of Bihar and Others
Jharkhand High Court · (2004) 1 JCR 456
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2004
982 judgments · page 50 of 50
High Courts06 Jan 2004Allowed
Bijay Kumar Verma and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 105 FJR 355 : (2004) 2 LLJ 927 : (2004) 101 FLR 458 : (2004) 1 JCR 472
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 1(4), 15(1), 2