High Courts02 May 2000Dismissed
Bidesh Singh Vs Madhu Singh and others
Jharkhand High Court · AIR 2002 Jhar 148
Representation of the People Act, 1951 — Section 117, 81, 82, 83, 86
COURT ARCHIVE
Jharkhand High Court judgments, 2000
43 judgments · page 3 of 3
High Courts29 Mar 2000Allowed
Shiv Bahadur Singh Vs Ranchi University and others
Jharkhand High Court · AIR 2001 Jhar 62
High Courts12 Mar 2000
Rajendra Prasad Singh Vs State of Bihar and Others
Jharkhand High Court · (2000) 03 JH CK 0001