Tribunals and Commissions30 Jun 2026Allowed
Shri Sunil Biloria Vs The DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1534
Income Tax Act, 1961-Section 250, 148, 147, 142(1), 143(2), 292B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 93 of 377
Tribunals and Commissions30 Jun 2026
Sushila Lakhotia Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1532
Income Tax Act, 1961-Section 250, 69A
Tribunals and Commissions30 Jun 2026Allowed
Shiv Nandi Investments Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1531
Income Tax Act, 1961-Section 250, 144, 145(3), 148, 132(4), 148A, 127, 68, 69C, 151, 132
Tribunals and Commissions30 Jun 2026Dismissed
DCIT Vs M/s. Belrus Agra Fert Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1530
Income-tax Act, 1961-Section 153C, 132, 153A
Tribunals and Commissions30 Jun 2026
M/s PHD Chamber Of Commerce And Industry Vs Commissioner Of Income Tax, Exemption
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1529
Income-tax Act, 1961-Section 12A(1)(ac)(ii)
Tribunals and Commissions30 Jun 2026
Arthgyaan Advisors Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1528
Income Tax Act, 1961-Section 68, 69C, 127, 132, 132(4), 144, 145(3), 147, 148, 148A, 151, 250
Tribunals and Commissions30 Jun 2026
SEPC Limited Vs DCIT/ACIT, Central Circle 15, Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1527
Income Tax Act, 1961-Section 250, 139(1), 143(2), 142(1)
Tribunals and Commissions30 Jun 2026
Pankish Goel Vs. ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1521
Income Tax Act, 1961-Section 143(3), 50C
Tribunals and Commissions30 Jun 2026Allowed
Vaish Samnvay Samiti Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1520
Income Tax Act, 1961-Section 80G
Tribunals and Commissions30 Jun 2026Allowed
Layman Education Society Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1586
Income Tax Act, 1961-Section 12AB(1)(b)(ii)
Tribunals and Commissions30 Jun 2026Allowed
Shri Khatu Shyam Gaushala Sewa Samiti Vs ITO (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1585
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G
Tribunals and Commissions30 Jun 2026Allowed
Pranyas Development Foundation Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1584
Income Tax Act, 1961-Section 12AB(1)(b)(ii)
Tribunals and Commissions30 Jun 2026Allowed
Shri Sanatan Gau Sewa Dham Samiti Vs Commissioner Of Income Tax (Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1582
Income Tax Act, 1961-Section 80G(5)(ii)
Tribunals and Commissions30 Jun 2026
Pee Empro Exports Pvt. Ltd. Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1581
Income Tax Act, 1961-Section 250
Tribunals and Commissions30 Jun 2026Allowed
Sunwhite Realty Private Limited Vs DCIT, Central Circle-6
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1614
Income Tax Act, 1961-Section 153C, 143(3), 153A, 132, 153The Marine Products Export Development Authority Act, 1972-Section 33, Rule 43
Tribunals and Commissions30 Jun 2026Allowed
M/s. Cloud 9 Projects Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1606
Income-tax Act, 1961-Section 143(3), 271AAC1, 271D
Tribunals and Commissions30 Jun 2026Allowed
China Construction Vs. JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1603
Income-tax Act, 1961-Section 250, 250(4), 250(6), 37(1)
Tribunals and Commissions30 Jun 2026Allowed
Amar Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1602
Tribunals and Commissions30 Jun 2026
Sushma Shrestha Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1601
Tribunals and Commissions30 Jun 2026Allowed
Sunwhite Realty Private Limited Vs DCIT, Central Circle-6
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1600
Income Tax Act, 1961-Section 153C, 143(3), 153A, 132, 153Marine Products Export Development Authority Act, 1972-Section 33