COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,537 judgments · page 377 of 377

Tribunals and Commissions24 May 2018Allowed

Sunil Agarwal Vs I.T.O

Income Tax Appellate Tribunal · (2018) 05 ITAT CK 0002

Income-tax Act, 1961 — Section 14A, 69B, 132, 132(4), 132(4A), 142(1), 143(1), 143(2), 143(3), 147, 147(b), 148, 151, 234B, 292C

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Tribunals and Commissions15 May 2018Allowed

Gagan Infraenergy Ltd Vs DCIT

Income Tax Appellate Tribunal · (2018) 05 ITAT CK 0003

Income-tax Act, 1961 — Section 2(47), 45, 46, 47(iii), 47(iv), 47(v), 48, 49, 50, 51, 52, 53, 54, 55, 56(2)(viia), 82, 127Gift Tax Act, 1958 — Section 5Transfer of Property Act, 1882 — Section 122

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Tribunals and Commissions20 Apr 2018Dismissed

I.T.O Vs Gisil Designs Pvt. Ltd

Income Tax Appellate Tribunal · (2018) 04 ITAT CK 0001

Income-tax Act, 1961 — Section 144Income-tax Rules, 1962 — Rule 46A

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Tribunals and Commissions12 Apr 2018Partly Allowed

Kpit Technologies Ltd.,, Pune Vs Deputy Commissioner Of Income-Tax

Income Tax Appellate Tribunal · (2018) 04 ITAT CK 3808

Income Tax Rules, 1962-Rule 8D, 8D(iii)Income Tax Act, 1961-Section 14(2), 14A, 14A(2), 143(3), 14A(3), 115JB, 144C(13)

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Tribunals and Commissions13 Apr 2017Dismissed

Software Technology Parks Of India Vs ACIT

Income Tax Appellate Tribunal · (2017) 04 ITAT CK 0001

Income Tax Act, 1961 — Section 2(15), 11, 12, 12A, 13, 14

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Tribunals and Commissions27 Feb 2017Dismissed

Kaling Offset Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2017) 02 ITAT CK 0001

Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 19

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Tribunals and Commissions09 Mar 20161961-Section 6

M/S. Hewlett-Packard India Software Operation Pvt. Ltd. Vs Asst. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2016) 03 ITAT CK 3876

Income Tax Act, 1961-Section 10A, 37, 80HHC, 92CA, 92C(2), 133(6), 143(3), 144C, 144C(5), 234B, 234D

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Tribunals and Commissions17 Jun 2015Allowed

M/s. ONS Creations Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2015) 06 ITAT CK 0001

Income Tax Act, 1961 — Section 144, 263Income Tax Rules, 1962 — Rule 46A

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Tribunals and Commissions16 Jun 2015Dismissed/ Allowed

M/S PVP Ventures Ltd And Others Vs Deputy Commissioner Of Income Tax, And Others

Income Tax Appellate Tribunal · (2015) 06 ITAT CK 2692

Income Tax Act, 1961-Section 28, 36(1)(vii), 36(2), 37, 69A, 170, 170(1), 170(2), 171

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Tribunals and Commissions22 Jan 2015Appeal Allowed

Chain Roop Baid vs Assistant Commissioner of Income-tax

Income Tax Appellate Tribunal · (2015) 01 ITAT CK 0001

Income Tax Act, 1961, Section 144, Section 144, Section 144, Section 144, Section 132, Section 132,

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Tribunals and Commissions21 Jan 2015Appeal Allowed

BP India Services (P.) Ltd. vs Assistant Commissioner of Income-tax

Income Tax Appellate Tribunal · (2015) 01 ITAT CK 0002

Income Tax Act, 1961, Section 133(6), Section 133(6), Section 133(6), Section 133(6), Section 143(3), Sectio

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Tribunals and Commissions31 Oct 2014Party Allowed

Avalon Technologies (P.) Ltd. vs Assistant Commissioner of Income-tax

Income Tax Appellate Tribunal · (2014) 10 ITAT CK 0001

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Tribunals and Commissions11 Mar 2014Dismissed

Rasandik Engineers Industries India Ltd Vs ACIT

Income Tax Appellate Tribunal · (2014) 03 ITAT CK 0001

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Tribunals and Commissions17 May 2013Appeal allowed

Dorling Kindersley India (P.) Ltd vs Income-tax Officer

Income Tax Appellate Tribunal · (2013) 05 ITAT CK 0001

Income Tax Act, 1961, Section 144, Section 144, Section 144, Section 144, Section 143(2), Section 143(2)

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Tribunals and Commissions10 May 2013Appeal dismissed

Deputy Commissioner of Income-tax vs Gujarat Narmada Valley Fertilizers Co. Ltd

Income Tax Appellate Tribunal · (2013) 05 ITAT CK 0002

Income Tax Act, 1961, Section 143(3), Section 143(3), Section 143(3), Section 143(3), Section 250, Section 2

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Tribunals and Commissions20 Oct 2010Dismissed

Acit (Tds) 1(1) Vs Accenture services P ltd

Income Tax Appellate Tribunal · (2010) 10 ITAT CK 3761

Income Tax Rules, 1962-Rule 5Income Tax Act, 1961-Section 28, 29, 30, 31, 32, 32A, 33, 34, 35, 36, 37, 38, 39, 40, 41, 133, 194, 194C, 194I, 197I, 201(1), 201(1A)Motor Vehicles Act, 1988-Section 32

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Tribunals and Commissions27 Sept 1983Appeal dismissed

Ghanshyambhai Bachubhai Wadiwala vs Wealth-Tax Officer

Income Tax Appellate Tribunal · (1983) 09 ITAT CK 0001

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