Tribunals and Commissions30 Jun 2026Allowed
China Construction Sausam (India) Pvt. Ltd. Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1599
Income-tax Act, 1961-Section 250, 250(6), 250(4), 37(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 94 of 377
Tribunals and Commissions30 Jun 2026Allowed
Anjara India Limited Vs. ACIT/ DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1598
Income-tax Act-Section 143(3), 144B, 234A, 234B, 234C
Tribunals and Commissions30 Jun 2026
M/s SMV Beverages Pvt.Ltd. Vs Assistant Commissioner Of Income Tax, Central Circle-7
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1597
Income Tax Act, 1961-Section 250, 115BBE, 143(3), 68Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions30 Jun 2026
S.S. Infrastructures Vs Assistant Commissioner Of Income Tax, Central Circle-31
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1637
Income Tax Act, 1961-Section 28, 68, 69A, 115BBE, 142(1), 143(3), 147, 148, Explanation 2(iv) to Section 148, 153C, 153C(1), proviso to Section 153C(1), 153C(3), 154, 263, 263(1), Explanation 1(c) to Section 263, 269SS, 269ST, 271DA
Tribunals and Commissions30 Jun 2026
Emilia Francisca Bergmans Vs. AO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1636
Income Tax Act, 1961-Section 250, 249(3), Proviso to Section 143(1)
Tribunals and Commissions30 Jun 2026
Gaurav Vs ITO, Ward 60(7)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1635
Income Tax Act, 1961-Section 147, 144, 251(1)(a), 69, 148
Tribunals and Commissions30 Jun 2026Dismissed
DCIT, Circle 16(1) Vs Meenakshi Creations Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1634
Income-tax Act, 1961-Section 115BBE; Sections 68 to 69D; Section 68; Section 115BETaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions30 Jun 2026Allowed
Ram Avtar Goyal Vs ITO, Ward-3
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1633
Income Tax Act, 1961-Section 143(1), 143(3), 147, 148, 151, Explanation 2 to Section 147, proviso to Section 148
Tribunals and Commissions30 Jun 2026Allowed
Vinod Chauhan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1631
Income Tax Act, 1961-Section 147, 148, 151(ii)
Tribunals and Commissions30 Jun 2026Allowed
Globex Packaging Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1629
Income-tax Act-Section 144
Tribunals and Commissions30 Jun 2026Allowed
Shri Mukesh Jain Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1628
Income Tax Act, 1961-Section 153C, 132, 69A, 69C, 153C(3)
Tribunals and Commissions30 Jun 2026Partly Allowed
Acharya Shri Mahapragya Charitable Trust Vs Commissioner Of Income Tax (Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1627
Income Tax Act, 1961-Section 12(1)(ac)(ii), 80G, 12A
Tribunals and Commissions30 Jun 2026Dismissed
DCIT Vs Sh. Pankaj Jain
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1626
Income-tax Act, 1961-Section 153C, 144C
Tribunals and Commissions30 Jun 2026Allowed
Rakshak Rawal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1623
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions30 Jun 2026Allowed
Surajn Prakash Rawal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1622
Income-tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions30 Jun 2026
Sh. Sanjeev Arora Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1491
Income-tax Act, 1961-Section 143(3) r.w.s. 147, 151
Tribunals and Commissions30 Jun 2026
Shri Sunil Biloria (through his legal heir Rohan Biloria) Vs The DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1450
Income Tax Act, 1961-Section 250, 148, 147, 142(1), 143(2), 292B
Tribunals and Commissions30 Jun 2026
DCIT Vs M/s. Belrus Agra Fert Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1414
Income-tax Act, 1961-Section 153C, 132, 153A
Tribunals and Commissions30 Jun 2026
Sushila Lakhotia Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1416
Income Tax Act, 1961-Section 250, 69A
Tribunals and Commissions30 Jun 2026
Income Tax Officer Vs Kamla Khatri
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1417
Income Tax Act, 1961-Section 250, 148, 144B, 151A, 147, 144