COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,537 judgments · page 95 of 377

Tribunals and Commissions30 Jun 2026

Parag Gupta Vs ITO

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1423

Income-tax Act, 1961-Section 143(1), 139(1), 90, 90A, 91, 139(4), 139(5), 295(1), 295(2)(ha), 80AC, 80-IA(7), 10A(5), 10B(5), 90(2), 154Income-tax Rules, 1962-Rule 128, 128(8), 128(9)
Tribunals and Commissions29 Jun 2026Allowed

Rekha Bhatia Arora Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1543

Income-tax Act, 1961-Section 147, 144, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(i), 151(ii), 13A, 144B/144CRepresentation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)(a)(ii)
Tribunals and Commissions29 Jun 2026

Sh. Anoop Singh Vs Income Tax Officer, Ward-3, Rohtak

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1574

Income-tax Act, 1961-Section 10(37), 45(5), 56, 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009