Tribunals and Commissions29 Jun 2026
Supportaskill Care Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1537
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 96 of 377
Tribunals and Commissions29 Jun 2026
Federation Of India Micro And Small And Medium Enterprises Vs CIT Exemption - New Delhi-, Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1522
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A
Tribunals and Commissions29 Jun 2026
Himdent Foundation Vs CIT (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1519
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A, 12A(1)(ac)(ii)
Tribunals and Commissions29 Jun 2026
M/s Pahwa Buildtech Pvt. Ltd. Vs Commissioner Of Income Tax (Appeals)-30
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1588
Income Tax Act, 1961-Section 68, 69, 139(1), 143(3), 147, 148, 250Finance Act, 2012
Tribunals and Commissions29 Jun 2026
Jeevan Jyoti Educational & Cultural Society Vs Income Tax Officer (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1587
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A
Tribunals and Commissions29 Jun 2026
Shree Shyam Gausewa Society Vs ITO Exemptions, Rohtak
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1583
Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12AB(1)(b)(ii), 80G, 80G(5)(ii)
Tribunals and Commissions29 Jun 2026
New India Movement Vs Shri Prakash Dubey
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1580
Income Tax Act, 1961-Section 12A
Tribunals and Commissions29 Jun 2026Allowed
Indian National Theatre Trust Vs DCIT E New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1619
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A, 12A(1)(ac)(ii)
Tribunals and Commissions29 Jun 2026Allowed
Nile Realcon Private Limited Vs Office Of The Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1616
Income Tax Act, 1961-Section 250, 153C, 144, 142(1), 69C, 69A, 139, 147, 148, 149, 151, 153, 153A, 132, 132A, 142, 143
Tribunals and Commissions29 Jun 2026
Kartari Devi Vs Ward 2(2), Gurgaon Income Tax Office
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1613
Income Tax Act, 1961-Section 147, 144, 148
Tribunals and Commissions29 Jun 2026Allowed
Skill Tree Consulting Ltd. Vs DCIT, Circle-2(1)(1), Ghaziabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1612
Income Tax Act, 1961-Section 250, 115JB, 143(2), 142(1), 145(3), 144B
Tribunals and Commissions29 Jun 2026Allowed
Indian Rice Exporter Federation Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1611
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A, 12A(1)(ac)(ii)
Tribunals and Commissions29 Jun 2026Allowed
Skylink Construction Private Limited Vs AO, Circle 22(2), CR. Building, Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1605
Income Tax Act, 1961-Section 250, 144, 144BConstitution of India-Article 14
Tribunals and Commissions29 Jun 2026Allowed
Suraj Trading Company Private Limited Vs ITO, Ward 24(4), C.R. Building, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1604
Income Tax Act, 1961-Section 250
Tribunals and Commissions29 Jun 2026Partly Allowed
Ajay Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1632
Income Tax Act, 1961-Section 9, 9(1)(vii)(b), 40(a)(ia), 154, 195, 250
Tribunals and Commissions29 Jun 2026Partly Allowed
M/s. M.R. Overseas Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1630
Income-tax Act, 1961-Section 147, 143(3), 148
Tribunals and Commissions29 Jun 2026Partly Allowed
M/s. M.R. Overseas Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1625
Income-tax Act, 1961-Section 147, 143(3), 148
Tribunals and Commissions29 Jun 2026Partly Allowed
Bharat Khandelwal Vs ACIT Circle-35 (1) Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1624
Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 68, 115BBE, 145(3), 69A, 285BA, Rule 114E
Tribunals and Commissions29 Jun 2026Allowed
Geomysore Services (India) Private Limited Vs ITO Ward 12(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1638
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 56(2)(viib)Income Tax Rules, 1962-Rule 11UA(1)(c)(b), 11UA(ii), 11UA(2)
Tribunals and Commissions29 Jun 2026
Cloudera Inc. Vs Assistant Commissioner Of Income Tax, Circle 1(2)(1), International Taxation
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1517
Income-tax Act, 1961-Section 143(3), 144C(13), 153, 10(50), 90, 234B, 9(1)(vii)Finance Act, 2016-Section 163, 165AFinance Act, 2020