Tribunals and Commissions25 Jun 2026Dismissed
ICMAI Registered Valuers Organisation, New Delhi Vs CIT(Exemptions), New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1560
Income Tax Act, 1961-Section 12AB(1)(b)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 98 of 377
Tribunals and Commissions25 Jun 2026
Raja Ram Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1536
Tribunals and Commissions25 Jun 2026
Investors Clinic Infratech Pvt. Ltd. Vs DCIT, Central Circle 15, Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1533
Tribunals and Commissions25 Jun 2026
Jan Kalyan Educational Trust Vs ITO, Ward 2(1)(2), Ghaziabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1524
Tribunals and Commissions25 Jun 2026
Shrishti Alloys Private Limited Vs ACIT, Circle 22 (2), New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1523
Tribunals and Commissions25 Jun 2026
M/s. Panacea Biotec Limited Vs ACIT, Central Circle 29, Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1590
Tribunals and Commissions25 Jun 2026Allowed
Shri Jagmohan Singh Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1589
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions25 Jun 2026Allowed
Vertex Consultants Pvt Ltd. Vs DCIT, CC-32
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1621
Income Tax Act, 1961-Section 148, 119, 143(3), 124(3), 143(2), 127
Tribunals and Commissions25 Jun 2026
Rajiv Kumar Manoj Kumar Vs Deputy Commissioner Of Income Tax Central
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1620
Income Tax Act, 1961-Section 69C, 44AD
Tribunals and Commissions25 Jun 2026
Vikas Kumar Agarwal Prop Vikas Traders Vs Deputy/Assistant Commissioner Of Income Tax (Central)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1618
Income Tax Act, 1961-Section 69C, 44AD
Tribunals and Commissions25 Jun 2026
Jain Brothers Vs Deputy Commissioner Of Income Tax Central
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1617
Income Tax Act, 1961-Section 69C, 44AD
Tribunals and Commissions25 Jun 2026
Sanjay Kumar Raul Vs Income Tax Officer Ward 54(4)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1608
Tribunals and Commissions25 Jun 2026Allowed
The Mantola Cooperative Thrift And Credit Society Limited, Delhi Vs National Faceless Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1513
Income Tax Act, 1961-Section 244A, 80P(2)(a)(i), 80P, 143(3), 57(iii)Delhi Cooperative Societies Act
Tribunals and Commissions25 Jun 2026Allowed
Dewan Harnam Das Saraswati Devi Trust Vs CIT(Exemption), Income Tax Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1510
Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12A(1)(c)(ii)
Tribunals and Commissions25 Jun 2026Allowed
Shree Digambr Jain Shashwat Teerathraj Sammed Shikhar Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1509
Income Tax Act, 1961-Section 80G
Tribunals and Commissions25 Jun 2026Allowed
Geeta Bhasin Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1508
Income Tax Act, 1961-Section 250
Tribunals and Commissions25 Jun 2026Allowed
Mohd Khalid Vs. Assessment Unit, ITO, Ward 1(5), Sambhal
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1507
Income Tax Act, 1961-Section 250
Tribunals and Commissions25 Jun 2026Allowed
Tara Devi Memorial Trust Vs Ward Exemption 2 (3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1503
Tribunals and Commissions25 Jun 2026Dismissed
Kavita Yadav Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1489
Income Tax Act, 1961-Section 147
Tribunals and Commissions25 Jun 2026Allowed
Shri Nitin Singla Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1473
Income-tax Act, 1961-Section 148, 149Income Tax Rules-Rule 127, 127A