Tribunals and Commissions24 Jun 2026Allowed
S. Pushpinder Singh Memorial Trust Vs Ward Exemp 2(3) New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1657
Income Tax Act, 1961-12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 99 of 377
Tribunals and Commissions24 Jun 2026Allowed
Sai Baba Mandir Samiti Vs CIT E - New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1656
Income Tax Act, 1961-Section 12AB(I)(b)(ii)
Tribunals and Commissions24 Jun 2026Allowed
Surinder Pal Khurana Vs Ward 67(1), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1655
Income Tax Act, 1961-Section 10(10AA), 10(10AA)(i), 10(10AA)(ii), 143(1)Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions24 Jun 2026Allowed
Taravati Ram Gopal Mehra Foundation Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1654
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A
Tribunals and Commissions24 Jun 2026Dismissed
Dwarka Kalibari Vs AO, Ward 1(3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1653
Income Tax Act, 1961-Section 80G
Tribunals and Commissions24 Jun 2026Partly Allowed
Lions Workforce Solution India Private Limited Vs Dy. CIT, Circle 5(1)(1), Noida
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1652
Income Tax Act, 1961-Section 144B, 40(a)(la), 40(a)(ia), 40(1)(ia), 194C, 68, 133(6), 143(2), 30 to 38, Chapter XVII-B, 139(1), 201(1), 9(1)(vi), 9(1)(vii), 194H, 194J, 194I, 194-I, 44AE(7), 40A(2)(b), 246, 115BBE, 37Societies Registration Act, 1860University Grants Commission Act, 1956-Section 3
Tribunals and Commissions24 Jun 2026Allowed
Deepak S Chhabra Couture LLP Vs ACIT Circle 49(1) New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1651
Income Tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions24 Jun 2026Allowed
Dadri Education Trust Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1650
Income Tax Act, 1961-Section 12A, 12AB(1)(b)(ii)
Tribunals and Commissions24 Jun 2026Allowed
Neverenough Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1649
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12A
Tribunals and Commissions24 Jun 2026Allowed
Saint James Church Vs CIT E New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1648
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12A
Tribunals and Commissions24 Jun 2026Allowed
Anurudh Lal Vs DCIT, Central Circle-5
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1647
Income Tax Act, 1961-Section 271AAB
Tribunals and Commissions24 Jun 2026Allowed
Ind Food And Beverage Association Vs CIT, Exemption
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1645
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A
Tribunals and Commissions24 Jun 2026
Shapoorji Pallonji Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1644
Income Tax Act, 1961-Section 80G, 80G(5)(ii)
Tribunals and Commissions24 Jun 2026Allowed
Environics Trust Vs DCIT Central Circle 14 New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1643
Income Tax Act, 1961-Section 143(3), 12A
Tribunals and Commissions24 Jun 2026
Vidvata Interview Makers Private Limited Vs Assistant Commissioner Of Income Tax, Circle 1(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1642
Income Tax Act, 1961-Section 250, 271(1)(c)
Tribunals and Commissions24 Jun 2026Allowed
Parveen Kumar Vs ACIT, CC-5 New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1641
Income Tax Act, 1961-Section 153C
Tribunals and Commissions24 Jun 2026Allowed
Anurvana Welfare Association Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1640
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A
Tribunals and Commissions24 Jun 2026Allowed
Food Safety And Standards Authority Of India Vs DCIT Circle Exempt 1(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1639
Income-tax Act, 1961-Section 11, 11(2), 12, 12A(b), 12A/12AA, 143(3)
Tribunals and Commissions24 Jun 2026
DCIT Central Circle 32 Vs M/s. Blue Bell Infosolutions Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1741
Income-tax Act, 1961-Section 144, 153A, 153C, 153C(1), first proviso to Section 153CFinance Act, 2017
Tribunals and Commissions24 Jun 2026
KBC India Private Limited Vs ITO, Ward 14 (3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1740
Income-tax Act, 1961-Section 56(2)(viib)