Tribunals and Commissions24 Jun 2026Allowed
Vaish Samvay Samiti Vs CIT(E)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1773
Income Tax Act, 1961-Section 12AB
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 101 of 377
Tribunals and Commissions24 Jun 2026
Girija Devi Janardan Prasd Memorial Trust For Cancer & Research Vs CIT (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1772
Income-tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions24 Jun 2026Allowed
Swedish Chamber of Commerce Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1771
Income-tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions24 Jun 2026Dismissed
DCIT, CC-32 Vs Betsy Growth Finance Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1770
Income-tax Act, 1961-Section 153C
Tribunals and Commissions24 Jun 2026Allowed
Charities Aid Foundation India Vs Commissioner Of Income (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1769
Income Tax Act, 1961-Section 12AB, 80G, 12A
Tribunals and Commissions24 Jun 2026Allowed
Ms. Neeta Vs ITO, Ward 59(8)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1767
Income-tax Act, 1961-Section 250, 249(3)
Tribunals and Commissions24 Jun 2026Allowed
Saraswati Education Society Vs Commissioner Of Income (Exemption), Chandigarh
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1766
Income Tax Act, 1961-Section 12AB, 12A
Tribunals and Commissions24 Jun 2026Allowed
Jyotsna Shourie Dance Academy Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1762
Income Tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions24 Jun 2026Allowed
Shiv Welfare Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1761
Income Tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions24 Jun 2026Dismissed
ACIT Vs M/s. Mohan Export (India) Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1759
Income Tax Act, 1961-Section 250, 143(3), 115JJB, 143(2), 142(1), 14A, 2(22)(e), 10(34), 10(38)Income Tax Rules, 1962-Rule 8D, 8D(2), 8D(ii), 8D(iii), 8(ii)Finance Act, 1987
Tribunals and Commissions24 Jun 2026
Hernia Society Of India-National, Chapter Of Asia Pacafic Hernia Society Vs CIT(E), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1758
Income Tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions24 Jun 2026Partly Allowed
N.C. Jewellers Vs DCIT, Central Circle 1, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1754
Income-tax Act, 1961-Section 133A, 131(1A), 69A, 133(6), 68, 256(1), 132(4), 143(3), 147, 145, 269ST
Tribunals and Commissions24 Jun 2026Allowed
Ravinder Kumar Vs ITO, Saharanpur
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1753
Income Tax Act, 1961-Section 147
Tribunals and Commissions24 Jun 2026
Trinetra Charitable Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1751
Income-tax Act, 1961-Section 12A(1)(ac)(i)
Tribunals and Commissions24 Jun 2026Dismissed
ACIT Vs. Rajesh Goyal
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1750
Income-tax Act, 1961-Section 271(1)(C), 274, 10(38), 143(1)
Tribunals and Commissions24 Jun 2026
National Federation Of Co-Operative Sugar Factories Limited Vs ITO, Ward-53(5)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1749
Income-tax Act, 1961-Section 143(3), 143(3A), 143(3B), 143(2), 142(1), 80P, 80P(2)(d), 263, 143(1), 56, 80(P), 80P(2)(a)(i)Gujarat State Cooperative Societies ActMaharashtra Cooperative Societies Act, 1960
Tribunals and Commissions24 Jun 2026
Triple S Stock And Shares Private Limited Vs DCIT, Central Circle-20
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1746
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions24 Jun 2026
Rajesh Gupta Vs ITO, Ward 47(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1745
Income Tax Act, 1961-Section 147, 144B, 148A(D), 148, 151
Tribunals and Commissions24 Jun 2026Allowed
Anil Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1744
Income-tax Act, 1961-Section 144
Tribunals and Commissions24 Jun 2026Allowed
Rohit Gulati Vs DC/AC Circle 3(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1743
Income Tax Act, 1961-Section 143(1)