Tribunals and Commissions24 Jun 2026
ITO, Ward 5 Vs Rajbir
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1794
Income-tax Act, 1961-Section 43B, 36(1)(va), 2(24)(x), 143(1), 143(1)(a)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 102 of 377
Tribunals and Commissions24 Jun 2026
Rikhab Chand Jain Vs Assessment Unit, Income Tax Department, NFAC New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1793
Tribunals and Commissions24 Jun 2026Dismissed
DCIT, CC-28 Vs Amit Gupta
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1791
Income-tax Act, 1961-Section 153C; first proviso to Section 153C
Tribunals and Commissions24 Jun 2026Dismissed
DCIT Vs Sunita Jain
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1790
Income-tax Act, 1961-Section 68
Tribunals and Commissions24 Jun 2026Allowed
Carlsberg India Private Limited Vs Assessment Unit, National Faceless Assessment Centre, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1553
Income Tax Act 1961-Section 143(1), 143(2), 143(3), 144B, 139(1), 142(1), 246
Tribunals and Commissions24 Jun 2026Allowed
Ishwar Dayal Parsandi Devi Vidya Prasarni Sabha Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1573
Income Tax Act, 1961-Section 80G, 80G(5)
Tribunals and Commissions24 Jun 2026Allowed
Pediatric Emergency Medicine (IAP-PEM) Chapter Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1525
Income Tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions24 Jun 2026Allowed
Shri Ram Nath Educational & Welfare Society Vs ITO(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1518
Income Tax Act, 1961-Section 80G
Tribunals and Commissions24 Jun 2026Allowed
Raju Vs Income Tax Officer Ward 58(7), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1615
Income Tax Act, 1961-Section 148, 149(1)(b)
Tribunals and Commissions24 Jun 2026
Narain Singh Vs Income Tax Officer Ward 3(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1610
Income-tax Act, 1961-Section 54B
Tribunals and Commissions24 Jun 2026
Parivartnam Seva Samiti Vs Ward Exemp 2(4), Delhi Civic Centre, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1609
Income Tax Act, 1961-Section 12A
Tribunals and Commissions24 Jun 2026
Rashmi Madan Vs Income Tax Officer, Ward 50(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1607
Tribunals and Commissions24 Jun 2026Allowed
Income Tax Officer Vs Vimal International Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1502
Income Tax Act, 1961-Section 250, 147, 144B, 148
Tribunals and Commissions24 Jun 2026
Jyoti Rani Vs Income Tax Officer, Ward -1
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1472
Income-tax Act-Section 148A(b), 148A(d), 148, 147, 144B
Tribunals and Commissions24 Jun 2026
Shri Akhil Bansal Vs ITO, Ward 1(4), Shamli
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1471
Income-tax Act, 1961-Section 147, 147(b), Clause (b) of Explanation 2 to Section 147, 148, 151
Tribunals and Commissions24 Jun 2026Allowed
Shiksha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1470
Land Acquisition Act-Section 54Income-tax Act, 1961-Section 148, 142(1), 144
Tribunals and Commissions24 Jun 2026Allowed
Shri Kajodi Ram Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1469
Income-tax Act, 1961-Section 147
Tribunals and Commissions24 Jun 2026Allowed
Shri Pramod Kumar Verma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1468
Tribunals and Commissions24 Jun 2026Dismissed
Income Tax Officer Vs Babli Devi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1460
Income Tax Act, 1961-Section 147, 143(3), 144B, 148, 149, 148A, 139(1), 69A, 151Taxation and other Laws (Relaxation and Amendment of Certain Provision) Act, 2020-Section 3Finance Act 2021
Tribunals and Commissions24 Jun 2026
Income Tax Officer Vs Babli Devi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1449
Income Tax Act, 1961-Section 69A, 139(1), 143(3), 144B, 147, 148, 148A, 149, 151Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Finance Act 2021