Tribunals and Commissions23 Jun 2026Allowed
KKMS Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1765
Income-tax Act, 1961-Section 12AB
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 104 of 377
Tribunals and Commissions23 Jun 2026
Global Indian Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1764
Income-tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions23 Jun 2026
Endevour Recyclers India Ltd. Vs Income Tax Officer- Ward 58(3) New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1789
Income Tax Act, 1961-Section 115BAA, 115BAB
Tribunals and Commissions23 Jun 2026Dismissed
ITO, Ward 2(1), Faridabad Vs Sh. Rajinder Prashad Singhal
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1514
Income Tax Act-Section 68, 133(6)
Tribunals and Commissions23 Jun 2026Allowed
Shanti Shiksha Samiti, Shanti Public Sr. Sec. School Vs Commissioner Of Income Tax (Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1487
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii), 12A, 80G
Tribunals and Commissions23 Jun 2026Allowed
Shri Hemant Gogia Vs Assessment Unit, Ward-1(4), Gurgaon
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1479
Income-tax Act, 1961-Section 69A, 132, 147, 144B
Tribunals and Commissions23 Jun 2026Partly Allowed
Shri Lakshay Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1478
Income-tax Act, 1961-Section 69A, 115BBE
Tribunals and Commissions23 Jun 2026Partly Allowed
Sajjan Kumar HUF Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1476
Income Tax Act-Section 68
Tribunals and Commissions23 Jun 2026Partly Allowed
Ms. Sunita Tayal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1475
Income Tax Act 1961-Section 68, 69C
Tribunals and Commissions23 Jun 2026Allowed
Sai Nath Trade Link Private Limited Vs Income Tax Officer, Ward 22(2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1463
Tribunals and Commissions23 Jun 2026Allowed
Koncept Marktrade Private Limited Vs Assessment Unit Income Tax Department ND
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1462
Income Tax Act, 1961-Section 144B, 143(2), 142(1), 270
Tribunals and Commissions23 Jun 2026
Koncept Marktrade Private Limited Vs Assessment Unit Income Tax Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1448
Income Tax Act, 1961-Section 144B, 143(2), 142(1), 270
Tribunals and Commissions23 Jun 2026
Sai Nath Trade Link Private Limited Vs Income Tax Officer, Ward 22(2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1445
Tribunals and Commissions23 Jun 2026
Sai Nath Trade Link Private Limited Vs Income Tax Officer, Ward 22(2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1443
Tribunals and Commissions23 Jun 2026
Koncept Marktrade Private Limited Vs Assessment Unit Income Tax Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1441
Income Tax Act, 1961-Section 144B, 143(2), 142(1), 270
Tribunals and Commissions22 Jun 2026Allowed
SIS Employees Welfare Activity Charitable Trust Vs ITO Ward Exemp 2(2) New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1646
Income Tax Act, 1961-Section 154, 10(23AAA), 143(1)
Tribunals and Commissions22 Jun 2026Allowed
Human Development Welfare Society Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1729
Income-tax Act, 1961-Section 80G, 12AB
Tribunals and Commissions22 Jun 2026
Intellectual Initiative Foundation Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1785
Income-tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions22 Jun 2026Allowed
The Gregorian Orthodox Society Vs Commissioner Of Income (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1768
Income Tax Act, 1961-Section 80G
Tribunals and Commissions22 Jun 2026Allowed
Ice Hockey Association Of India Vs Commissioner Of Income (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1763
Income Tax Act, 1961-Section 12AB, 12A