Tribunals and Commissions22 Jun 2026Allowed
Rao Lal Singh Shiksha Samiti (Exemption) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1760
Income Tax Act, 1961-Section 12AB, 80G, 12A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 105 of 377
Tribunals and Commissions22 Jun 2026Allowed
Pingaksh Foundation Vs Commissioner Of Income (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1757
Income Tax Act, 1961-Section 12AB, 80G, 12A
Tribunals and Commissions22 Jun 2026Allowed
M/s Nij Thuan Gur Baba Budha Sahib Ji Vs Commissioner Of Income Tax (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1756
Income-tax Act, 1961-Section 12A, 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 12AB, 80GTOLA
Tribunals and Commissions22 Jun 2026Allowed
The Centre For Bioethics Vs Commissioner Of Local Income (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1755
Income Tax Act, 1961-Section 80G
Tribunals and Commissions22 Jun 2026Allowed
M/s Gurudwara Sri Singh Sabha Vs Commissioner Of Income Tax (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1752
Income-tax Act, 1961-Section 12A, 12AB, 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 80GTOLA
Tribunals and Commissions22 Jun 2026Allowed
M/s Sona Educational Society Vs Commissioner Of Income Tax (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1748
Income-tax Act, 1961-Section 12A, 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 12AB, 80GTOLA
Tribunals and Commissions22 Jun 2026Allowed
The Indian Golf Union Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1552
Income-tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12A(1)(ac)(ii), 2(15), 12A(1)(ac)(vi)
Tribunals and Commissions22 Jun 2026Allowed
Nanchahal Family Memorial Trust Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1566
Income-tax Act, 1961-Section 12A, 12AB, 80G
Tribunals and Commissions22 Jun 2026Partly Allowed
KAD Housing Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1490
Income-tax Act, 1961-Section 6, 68, 69, 131, 132(1), 142(1), 143(2), 143(3), 147, 148, 153A, 234A, 234B, 254(1), 255(4), 271(1)(c), 274Finance Act, 2012I.T. Rules-Rule 46A
Tribunals and Commissions22 Jun 2026Allowed
Yumna Asmat Vs ITO, Ward 2(3)(2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1492
Income-tax Act, 1961-Section 147, 144, 271(1)(c)
Tribunals and Commissions22 Jun 2026
Suman Mittal Vs ITO Ward 1 Hissar
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1484
Income Tax Act, 1961-Section 148, 148A, 148A(b), 148A(d), 151, 151(ii)
Tribunals and Commissions22 Jun 2026
Jai Singh Vs Ito, Ward - 1, Sonipat
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1483
Income Tax Act, 1961-Section 68
Tribunals and Commissions22 Jun 2026
Bhanwar Lal Periwal Vs Income Tax Officer Ward 30(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1482
Income Tax Act, 1961-Section 69A, 115BBE
Tribunals and Commissions18 Jun 2026
Nefedu Foundation Vs Commissioner Of Income Tax (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1398
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12A(1)(ac)(vi)(B)Companies Act, 2013-Section 8
Tribunals and Commissions17 Jun 2026
Ocean Realcon (P) Limited Vs ACIT, CC-1
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1792
Income Tax Act, 1961-Section 119, 132, 143(3), 153A, 153A(1), 153A(1)(b), 153C, 153D, 158BG, 250, 292BCentral Excise Act, 1944-Section 37B
Tribunals and Commissions17 Jun 2026Allowed
Deputy Commissioner Of Income Tax, Central Circle-20 Vs Seema Realcon Private Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1788
Income Tax Act, 1961-Section 250, 147, 143(3), 132(4), 68, 148, 62, 69C
Tribunals and Commissions17 Jun 2026
MBL Highway Development Co. Ltd. Vs ITO Ward-16(3) Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1412
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions17 Jun 2026
MBL Highway Development Co. Ltd. Vs ITO Ward-16(3), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1413
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions17 Jun 2026
The Surya Foundation Vs CIT (Exeption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1406
Income Tax Act, 1961-Section 12A, 80G
Tribunals and Commissions16 Jun 2026Allowed
Accenture Impex Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1727
Income Tax Act, 1961-Section 250, 147, 144, 144B, 151, 151(ii), 148