COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,537 judgments · page 103 of 377

Tribunals and Commissions24 Jun 2026

Carlsberg India Private Limited Vs Assessment Unit, National Faceless Assessment Centre, New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1446

Income Tax Act, 1961-Section 139(1), 142(1), 143(1), 143(2), 143(3), 144B, 246

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Tribunals and Commissions24 Jun 2026

Income Tax Officer Vs Babli Devi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1444

Income Tax Act, 1961-Section 147, 143(3), 144B, 148, 148A, 149, 151, 139(1), 69ATaxation and other Laws (Relaxation and Amendment of Certain Provision) Act, 2020-Section 3The Finance Act 2021

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Tribunals and Commissions24 Jun 2026

EQX Analytics Private Limited Vs CIT (A)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1424

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Tribunals and Commissions24 Jun 2026

Food Safety And Standards Authority Of India Vs DCIT Circle Exempt 1(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1433

Income-tax Act, 1961-Section 143(3), 11, 12, 12A(b), 12A/12AA, 11(2)

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Tribunals and Commissions24 Jun 2026

Vidvata Interview Makers Private Limited Vs Assistant Commissioner Of Income Tax, Circle 1(1), Gurgaon

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1403

Income Tax Act, 1961-Section 250, 271(1)(c)

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Tribunals and Commissions24 Jun 2026Allowed

Akash Taneja Vs DCIT, Circle 61 (1)

Income Tax Appellate Tribunal · 2024 INSC 754

Income-tax Act, 1961-Section 148, 148A, 148A(b), 148A(d), 147, 144B, 69A, 69C, 151A, 151, 115BBE, 143(3), 149, 149(1), 149(1)(b)Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3

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Tribunals and Commissions24 Jun 2026

KBC India Private Limited Vs ITO, Ward 14 (3)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1428

Income-tax Act, 1961-Section 56(2)(viib), 52(b)(viib), Rule 11UA

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Tribunals and Commissions24 Jun 2026

DCIT Central Circle 32, New Delhi Vs M/s. Blue Bell Infosolutions Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1427

Income-tax Act, 1961-Section 153C, 153C(1), first proviso to Section 153C, 153A, 144Finance Act, 2017

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Tribunals and Commissions24 Jun 2026

Ajay Kumar Gupta Vs ITO, Ward 46(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1426

Income Tax Act, 1961-Section 143(3), 144B, 54, 48, 55A

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Tribunals and Commissions24 Jun 2026

Trinetra Charitable Trust Vs. Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1440

Income-tax Act-Section 12A(1)(ac)(i)

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Tribunals and Commissions24 Jun 2026

M/s. Shivdham Buildtech Pvt. Ltd. Vs JCIT, Central Circle 27, New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1439

Income-tax Act, 1961-Section 153C, 153C(1), first proviso to Section 153C(1), 153C(3), 153A, 132, 132A, 147 to 151, 147, 69, 127, 143(3)Income Tax (Appellate Tribunal) Rules-Rule 11

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Tribunals and Commissions24 Jun 2026