Tribunals and Commissions10 Jun 2026
Bimla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1703
Income Tax Act, 1961-Section 250, 249(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,614 judgments · page 107 of 381
Tribunals and Commissions10 Jun 2026
Sunil Yadav Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1702
Income Tax Act, 1961-Section 143(3), 147, 69A, 115BBE, 143(2), 142(1), 131(1A), 148, 131(1), 131
Tribunals and Commissions10 Jun 2026Allowed
JM Chemical Co. Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1696
Income Tax Act, 1961-Section 250, 271(1)(c), 143(2), 271(c)
Tribunals and Commissions10 Jun 2026Partly Allowed
Gurcharan Singh Babbar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1695
Income Tax Act, 1961-Section 250
Tribunals and Commissions10 Jun 2026Allowed
Mangal Singh Vs ITO
Income Tax Appellate Tribunal · 2024 INSC 754
Income Tax Act, 1961-Section 147, 144, 144B, 148, 149(1), 251Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions10 Jun 2026Allowed
Fortis Hospitals Ltd. Vs. DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1693
Income Tax Act, 1961-Section 143(1), 250, 43B, 41, 36(1)(va), 154ESI Act
Tribunals and Commissions10 Jun 2026Dismissed
The D.C.I.T Vs Excel Insurance Outsourcing Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1692
Income Tax Act, 1961-Section 250, 153A, 153A(1), 153C, 153C(1), First Proviso to Section 153C, 144ITAT Rules-Rule 18(6)
Tribunals and Commissions10 Jun 2026Allowed
BR Agrotech Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1689
Income Tax Act, 1961-Section 270A, 43B
Tribunals and Commissions10 Jun 2026Allowed
Shri Gau Sewa Sangh Vs Exemption Ward
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1688
Income Tax Act, 1961-Section 12AB/(I)(B)(ii), 12A(1)(ac)(ii)
Tribunals and Commissions10 Jun 2026
DCIT Vs Fieldcore Service Solutions
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1415
Income Tax Act, 1961-Section 250, 9(1)(vii), 40(a)(ia), 40(a)(i)
Tribunals and Commissions10 Jun 2026
Bimla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1409
Income Tax Act, 1961-Section 250, 249(3)
Tribunals and Commissions10 Jun 2026
Gurcharan Singh Babbar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1410
Income Tax Act, 1961-Section 250
Tribunals and Commissions10 Jun 2026Allowed
JM Chemical Co. Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1437
Income Tax Act, 1961-Section 250, 271(1)(c), 143(2)
Tribunals and Commissions10 Jun 2026
Shri Gau Sewa Sangh Vs Exemption Ward
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1435
Income Tax Act, 1961-Section 12AB/(I)(B)(ii), 12A(1)(ac)(ii)
Tribunals and Commissions09 Jun 2026Allowed
Sonu Kumar Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1685
Income Tax Act, 1961-Section 250, 250(6), 144, 142(1), 69A, 115BBE, 234A, 234B
Tribunals and Commissions08 Jun 2026
Chiranjeev Singh Suri Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1690
Income Tax Act, 1961-Section 143(3), 271(1)(c)
Tribunals and Commissions08 Jun 2026Allowed
Dayanand Social Welfare Vs ITO, Ward 5(1)2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1686
Income Tax Act, 1961-Section 11, 12, 12A, 12AA, 12AB, 44AB, 119(2)(b), 139(1), 143(1), 154, 250
Tribunals and Commissions08 Jun 2026Allowed
Kali Charan Sharma Vs Assessment Unit of IT Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1682
Income Tax Act, 1961-Section 250, 147, 144B, 143(1), 148GST Act
Tribunals and Commissions08 Jun 2026
Sandeep Singla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1681
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B)
Tribunals and Commissions05 Jun 2026Allowed
Geeta Khurana Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1801
Income Tax Act, 1961-Section 250, 143(3), 270A, 69A, 44AB, 234A, 234B, 234C