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Income Tax Appellate Tribunal judgments

7,614 judgments · page 108 of 381

Tribunals and Commissions05 Jun 2026Partly Allowed

Vikas Sethi Vs Income Tax Officer, Ward 43(5), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1721

Income Tax Act, 1961-Section 143(3), 143(2), 69A, 115BBEIncome Tax (Appellate Tribunal) Rules, 1963-Rule 29, 46AThe Taxation Law Second Amendment Act, 2016
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Tribunals and Commissions05 Jun 2026

Parvesh Kumar Vs. DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1683

Income Tax Act, 1961-Section 153C, 153C(1), 153C(3), 153A, 153A(1), 132, 132A, 127, 139, 142, 143, 143(3), 147, 148, 149, 151, 153Finance Act, 2021
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Tribunals and Commissions05 Jun 2026Allowed

Maheepal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1675

Income-tax Act, 1961-Section 250, 147, 144, 144B, 139, 148, 148A(b), 148A(d), 133(6), 131
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Tribunals and Commissions05 Jun 2026Dismissed

ACIT(OSD) Vs Generica India Ltd.

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1674

Income-Tax Act, 1961-Section 142(1), 143(2), 143(3), 144B, 56(2), 56(2)(x), 56(2)(x)(a), 68Companies Act, 2013-Section 117, 117(g), 179(3), 180(1)(c)Indian Contract Act, 1872-Section 2(d)
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