Tribunals and Commissions05 Jun 2026
Maheepal Vs Income Tax Officer, Ward-5(1)(5), Noida
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1434
Income-tax Act, 1961-Section 144B, 139, 147/148, 148A(b), 148A(d), 133(6), 131
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,684 judgments · page 110 of 385
Tribunals and Commissions05 Jun 2026
Lachhmandas Aggarwal Radha Govind Mandir Trust Vs CIT, Exemption
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1404
Income Tax Act, 1961-Section 12AB(I)(b)(ii), 115TD, 12A, 80G
Tribunals and Commissions05 Jun 2026
Ritu Singla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1402
Income Tax Act, 1961-Section 147, 148A(b), 148A(d), 144, 271AAC(1), 270A, 69A, 115BBE, 28, 274Delhi VAT-2004GST
Tribunals and Commissions05 Jun 2026
D.B. Engineering P. Ltd. Vs ACIT, Circle 7(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1456
Income Tax Act, 1961-Section 271(1)(c), Explanation 3, Explanation 4(c), 139, 148, 153(1), 142(1)
Tribunals and Commissions05 Jun 2026
SDM Lifescienes Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1455
Income-tax Act, 1961-Section 143(3), 133(6), 68, 115BBE
Tribunals and Commissions04 Jun 2026
Printland Digital (India) Pvt. Ltd. Vs DCIT, Circle-19(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1747
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions04 Jun 2026Allowed
Sanjeev Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1706
Income-tax Act, 1961-Section 147, 148, 144, 271(1)(C), 250Constitution of India-Article 14
Tribunals and Commissions04 Jun 2026Dismissed
Nortel Vanijya Private Limited Vs ITO Ward13(3) Kolkata
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1691
Income-tax Act, 1961-Section 144
Tribunals and Commissions04 Jun 2026
Syndicate Bank Employees Co-Operative Thrift & Credit Society Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1486
Income Tax Act, 1961-Section 80P, 80P(2), 80P(2)(a)(i), 80AC, 119(2)(b), 139(1), 143(3)
Tribunals and Commissions04 Jun 2026
Printland Digital (India) Pvt. Ltd. Vs DCIT, Circle-19(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1452
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions03 Jun 2026Allowed
Mohini Chandnani Charitable Trust Vs Deputy Commissioner Of Income Tax Circle1(1) (Exemption) Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1698
Income-tax Act-Section 271(1)(c), 143(3), 250
Tribunals and Commissions03 Jun 2026Dismissed
ACIT, Circle-22(2) New Delhi Vs Samsung C & T Corporation India Pvt Ltd
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1662
Income Tax Act, 1961-Section 250, 143(3), 144C(3), 144C
Tribunals and Commissions03 Jun 2026
Anoop Jain HUF Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1795
Income-tax Act, 1961-Section 10(38), 45, 47, 48, 68, 69C, 142(1), 143(1), 143(2), 143(3), 147, 148, 153, 250
Tribunals and Commissions03 Jun 2026Allowed
Malti Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1551
Income Tax Act, 1961-Section 147, 144, 148, 149(1)(b)
Tribunals and Commissions03 Jun 2026
Vidya Niketan Middle School Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1550
Income Tax Act, 1961-Section 143(3), Rule 250(6)
Tribunals and Commissions03 Jun 2026
Rohini Rajdev Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1548
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions03 Jun 2026Partly Allowed
Vikram Tanwar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1547
Income Tax Act, 1961-Section 147, 144, 144B, 69
Tribunals and Commissions03 Jun 2026Allowed
RFM Ventures Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1559
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions03 Jun 2026Partly Allowed
Ram Mehar Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1564
Income-tax Act, 1961-Section 147, 69A, 115BBE
Tribunals and Commissions03 Jun 2026
Gyan Prakash Mishra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1563
Income-tax Act, 1961-Section 147, 69A