Tribunals and Commissions03 Jun 2026
Gyan Prakash Mishra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1567
Income-tax Act, 1961-Section 147, 69A
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Income Tax Appellate Tribunal judgments
7,758 judgments · page 111 of 388
Tribunals and Commissions03 Jun 2026Dismissed
Charanjit Singh Bhasin Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1538
Income-tax Act, 1961-Section 144
Tribunals and Commissions03 Jun 2026Allowed
Swadeshi Aluminium Company Pvt. Ltd. Vs Income Tax Officer, Circle-22(2), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1565
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions03 Jun 2026Allowed
M/s Jai Santoshi Maa Educational and Charitable Trust Vs Income Tax Officer (Exemptions), Faridabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1465
Income-tax Act, 1961-Section 12A, 12A(1)(ac)(ii)
Tribunals and Commissions03 Jun 2026
Deputy Commissioner Of Income Tax Vs M/s Lucere Lighting Solution Private Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1411
Income-tax Act, 1961-Section 147, 68, 148, 151, 151(ii), 144B, 292BFinance Act, 2021
Tribunals and Commissions03 Jun 2026
North Zone Chapter Of The Urological Society Of India Vs CIT(Exemption)1(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1425
Income Tax Act, 1961-Section 12A(1)(c)(iii), 12A(1)(ac)(iii), 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(iii), 80G(5)(ii)(b)(B)
Tribunals and Commissions02 Jun 2026Allowed
Shri Radha Krishan Goshala Vs Exemptions Ward, Rohtak
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1660
Income-tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions02 Jun 2026Allowed
M/s New Era Educational Society Vs Exemptions Ward, Rohtak
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1658
Income-tax Act, 1961-Section 12AB
Tribunals and Commissions02 Jun 2026Allowed
Vinod Kumar Madan Vs I.T.O. Ward-1
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1545
Income Tax Act, 1961-Section 143(1), 143(1)(a), 10(10B), 10(10C), 249(3)Industrial Disputes Act, 1947-Section 2(oo), 25F
Tribunals and Commissions02 Jun 2026
Shashank Gupta HUF Vs Asstt. Commissioner Of Income Tax, Circle 2(1)(1), Ghaziabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1549
Income Tax Act, 1961-Section 147
Tribunals and Commissions02 Jun 2026Dismissed
Balkar Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1546
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions02 Jun 2026
Medihealth India Vs ITO, Ward 43(1), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1558
Income Tax Act, 1961-Section 143(3), 144B, 44AA(1), 44AD
Tribunals and Commissions02 Jun 2026Dismissed
Percy Keku Shroff Vs The Deputy Commissioner Of Income Tax, Central Circle-20, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1557
Income Tax Act, 1961-Section 147, 143(3), 132, 148, 143(2), 132(4), 132(4A), 69AIndian Evidence Act, 1872-Section 138, 56
Tribunals and Commissions02 Jun 2026Partly Allowed
Saulat Ali Khan Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1556
Income Tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions02 Jun 2026
Sanjay Nangia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1554
Income Tax Act, 1961-Section 143(3), 147, 54
Tribunals and Commissions02 Jun 2026Allowed
Pran Beer Singh Vs ITO, Ward 1(2)(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1562
Income Tax Act, 1961-Section 143(3), 2(14)(iii)(a)
Tribunals and Commissions02 Jun 2026
Moola Ram Kumhar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1542
Income-tax Act, 1961-Section 144, 148, 147
Tribunals and Commissions02 Jun 2026Partly Allowed
Kavita Chawla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1572
Income-tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions02 Jun 2026
Strategic Designs Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1571
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions02 Jun 2026Partly Allowed
Saroj Mehta Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1570
Income-tax Act, 1961-Section 143(3), 68, 115BBE