Tribunals and Commissions27 May 2026
Kuldeep Kumar Rao Vs Income Tax Officer, Ward-60(6), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3247
Income Tax Act, 1961-Section 69C, 144B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 113 of 388
Tribunals and Commissions27 May 2026Allowed
Shri Balaji Infradevelopers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3244
Income Tax Act, 1961-Section 250, 147, 144, 144B, 148A(b), 148, 149Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions27 May 2026
Mukesh Kumar Aggarwal Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3243
Income-tax Act-147, 143(3)
Tribunals and Commissions27 May 2026Allowed
Pret Study By Janak Fashions Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3242
Income-tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 68, 14A, 250(6), 250(4)Income-tax Rules, 1962-Rule 8D
Tribunals and Commissions27 May 2026
News Laundry Media Private Limited Vs The DCIT, Central Circle 1
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3241
Income-tax Act, 1961-Section 250, 143(3), 143(1), 133A, 143(2), 142(1), 37(1)
Tribunals and Commissions27 May 2026Allowed
Bijender Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3239
Income Tax Act, 1961-Section 250, 147, 144, 249(3), 270A, 271AAC(1)
Tribunals and Commissions27 May 2026Dismissed
Income Tax Officer Vs Nakul Kumar
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3235
Income Tax Act, 1961-Section 144B, 68, 115BBE, 139(1), 139(4), 133(6), 148, 143(2), 142(1), 147
Tribunals and Commissions27 May 2026
M/s Honda R&D Company Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3234
Income-tax Act, 1961-Section 147, 144C(13), 9, 9(1)(iv), 9(1)(vii), Explanation 2 to Section 9(1)(vii), 192, 195
Tribunals and Commissions27 May 2026Dismissed
DCIT Vs Vivek Gahlaut
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3233
Income Tax Act, 1961-Section 250, 144C, 153C, 143(3), 153A, 132(4), 132
Tribunals and Commissions27 May 2026Allowed
Saraswati Wood Private Limited Vs DCIT, Circle-22(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3232
Income Tax Act, 1961-Section 271(1)(c), 271(1), Explanation (1B) to Section 271(1)(c), 143(2), 143(3), 54F, 274, 14AConstitution of India-Article 14
Tribunals and Commissions27 May 2026
Sperry International Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3231
Income Tax Act, 1961-Section 143(3), 147, 148, 698
Tribunals and Commissions27 May 2026Allowed
Bhavya Broadcast Private Limited Vs DCIT, Circle 5(1)(1) G B Nagar
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3230
Income Tax Act, 1961-Section 272(A), 142(1), 143(3), 272A(1)(d)
Tribunals and Commissions27 May 2026Dismissed
Assistant Commissioner Of Income Tax Vs Global Health Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3229
Income Tax Act, 1961-Section 143(3), 144B, 37(1), 37, 145(2)
Tribunals and Commissions27 May 2026
Anish Ahmad Vs ITO, Ward- 1(1)(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3227
Income Tax Act, 1961-Section 271AAC(1)
Tribunals and Commissions27 May 2026Allowed
Daksh Parjapati Charitable Trust Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3226
Income Tax Act, 1961-Section 12A(1)(ac)(vi), 12AB
Tribunals and Commissions27 May 2026
Amit Gupta Vs. ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3222
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 143(2), 40A(2)(b), 40A(2)Taxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions27 May 2026Allowed
Gopi Nath Mehndiratta Vs Income Tax Officer- Ward 45(7)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3224
Income-tax Act, 1961-Section 143(3), 2(29)Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions27 May 2026Allowed
Ganpati Holdings Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3270
Income Tax Act, 1961-Section 250, 115JB, 143(1), 115BAA, 139, 115JAA, 115JA, 154, 139(1), 143(1)(a), 115BAA(5)Finance Act, 2019
Tribunals and Commissions27 May 2026Allowed
KBH Energy and Infra Services Pvt. Ltd. Vs Centralized Processing Centre (CPC)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3269
Income Tax Act, 1961-Section 250, 43B, 43B(a), Sub-clause (iv) of clause (a) of sub-section (1) of Section 143, 143(1), 139(1), 246A(1)(a), 28
Tribunals and Commissions27 May 2026Dismissed
Income Tax Officer Vs Gulsan Finance Private Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3267
Income-tax Act, 1961-Section 143(2), 142(1), 133(6), 131, 68Companies Act, 1956