Tribunals and Commissions27 May 2026
ACIT Vs Punj Lloyd Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3266
Income Tax Act, 1961-Section 143(3)I&B Code-Section 31
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 114 of 388
Tribunals and Commissions27 May 2026Allowed
Baker Hughes Energy Technology UK Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3265
Income Tax Act, 1961-Section 143(3), 144C, 1440(13), 1440(5), 153, 44BB, 234B, 274, 270A
Tribunals and Commissions27 May 2026Dismissed
ITO Vs Deepak
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3264
Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 194H
Tribunals and Commissions27 May 2026Allowed
Hitatchi Astemo Haryana Pvt. Ltd. (Formerly Known As Showa India Private Limited) Vs Dy. CIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3263
Income Tax Act, 1961-Section 143(3), 144B, 144C(8), 144C(13), 270A, 1448Income Tax Rules, 1962-Rule 10TA(b), 10TA(h), 10B(2)
Tribunals and Commissions27 May 2026
Cargill India Private Limited Vs Deputy Commissioner Of Income-tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3262
Income Tax Act, 1961-Section 250, 142(1), 143(2), 143(3), 32(2), 92C(3), 115JB (including Explanation 1 clause (iii))Companies Act, 1956-Section 391Finance Act, 2001
Tribunals and Commissions27 May 2026Allowed
Hy-Link Overseas Pvt. Ltd. Vs Assessment Unit(NFAC)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3218
Income Tax Act-Section 250, 147, 144B, 270A, 271AAC(1), 148A(d), 144, 69, 69ALimitation Act of 1963-Section 51
Tribunals and Commissions27 May 2026Allowed
Mahipal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3215
Income Tax Act, 1961-Section 250, 250(2)(a), 69A, 147, 148
Tribunals and Commissions27 May 2026
Hy-Link Overseas Pvt. Ltd. Vs Assessment Unit(NFAC)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3162
Income Tax Act-Section 250, 147, 144B, 270A, 271AAC(1), 148A(d), 144, 69, 69ALimitation Act of 1963-Section 51
Tribunals and Commissions27 May 2026
Mahipal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3161
Income Tax Act, 1961-Section 69A, 147, 148, 250, 250(2)(a)
Tribunals and Commissions27 May 2026
Mukesh Kumar Aggarwal Vs The Income Tax Officer, Circle 22(2)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3166
Income-tax Act-Section 147, 143(3)
Tribunals and Commissions27 May 2026
Mukesh Kumar Aggarwal Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3164
Income-tax Act-Section 147, 143(3)
Tribunals and Commissions27 May 2026
Shri Balaji Infradevelopers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3125
Income Tax Act, 1961-Section 250, 147, 144B, 148A(b), 148, 149Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions27 May 2026
Pret Study By Janak Fashions Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3150
Income-tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 68, 14A, 250(6), 250(4)Income-tax Rules, 1962-Rule 8D
Tribunals and Commissions27 May 2026
Bijender Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3171
Income Tax Act, 1961-Section 250, 147, 144, 271AAC(1), 271AAC, 270A, 249(3)
Tribunals and Commissions26 May 2026Allowed
Shri Langer Sewa Samiti Vs Exemption Ward Rohtak
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3240
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12A(1)(ac)(ii), 80G(5), 12A
Tribunals and Commissions26 May 2026Allowed
Fab India Ltd. Vs DCIT, Circle 7(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3237
Income Tax Act, 1961-Section 143(1), 244A, 143(1)(a)(iv), 41, 143(3)
Tribunals and Commissions26 May 2026
Indian Society Of Blood Transfusion And Immundhaematology Vs The Cit, Exemption
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3259
Income-tax Act-Section 12A(1)(ac)(ii)
Tribunals and Commissions26 May 2026
Vintage Shades Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3258
Income-tax Act, 1961-Section 143(3), 144B, 147, 148, 148A(d), 151Taxation & Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions26 May 2026Dismissed
DCIT, Central Circle-32 Vs Indo Greenfuel Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3257
Income Tax Act, 1961-Section 153C, 153A
Tribunals and Commissions26 May 2026Dismissed
DCIT, Central Circle-29 Vs JK Print Packs
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3256
Income Tax Act, 1961-Section 143(3)