Tribunals and Commissions02 Jun 2026Dismissed
Krishi Upaj Mandi Samiti Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1569
Income-tax Act, 1961-Section 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 112 of 388
Tribunals and Commissions02 Jun 2026Allowed
Sudhir Kuamr Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1596
Income-tax Act, 1961-Section 144, 147
Tribunals and Commissions02 Jun 2026Dismissed
APPT Fashion Vs ACIT, Circle 28(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1591
Income Tax Act, 1961-Section 154, 36(1)(va), 143(1)(a)
Tribunals and Commissions02 Jun 2026Allowed
Abhishek Jain Vs. ITO Ward-3
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1500
Income-tax Act, 1961-Section 147
Tribunals and Commissions02 Jun 2026
Geeta Sharma Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1494
Income Tax Act, 1961-Section 147, 144B, 143(1)(a), 143(1)
Tribunals and Commissions02 Jun 2026Allowed
M/s Boost Sheet Metals (P) Ltd. Vs Income Tax Officer, Ward-5(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1481
Income-tax Act, 1961-Section 250, 147, 143(3), 151, 151(2), 68, 133A, 148, 148A(b), 148A(d), Explanation 3, 80HH and 80-I
Tribunals and Commissions01 Jun 2026Allowed
Pooja Samalia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1526
Income-tax Act, 1961-Section 13A, 147, first proviso to Section 147, 148, first proviso to Section 148, 148A, 148A(b), 148A(d), 149, fourth proviso to Section 149(1), 151, 151(1), 151(2), 151(i), 151(ii), 144B, 144CRepresentation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3
Tribunals and Commissions01 Jun 2026Allowed
Arun Tyagi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1495
Income-tax Act, 1961-Section 143(3), 144BIncome Tax Rules, 1962-Rule 46A
Tribunals and Commissions01 Jun 2026Allowed
Auvjan Holidays Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1461
Income Tax Act, 1961-Section 250, 148A, 148, 68Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions01 Jun 2026
Auvjan Holidays Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1447
Income Tax Act, 1961-Section 250, 148A, 148, 68Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions01 Jun 2026
Auvjan Holidays Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1442
Income Tax Act, 1961-Section 250, 148A, 148, 68Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions29 May 2026Partly Allowed
Vineet Kumar Jain Vs DCIT, CC-5 - New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3207
Income Tax Act, 1961-Section 153A, 143(3), 154, 153D, 69AIndian Evidence Act, 1872-Section 65B
Tribunals and Commissions29 May 2026Dismissed
M/s Paras Polycab (P) Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3205
Tribunals and Commissions29 May 2026Allowed
M/s Mahalakshmi Foundation Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3204
Income-tax Act, 1961-Section 80G, 12AA
Tribunals and Commissions29 May 2026Allowed
M/s Ram Saran Das Kishori Lal Charitable Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3202
Income-tax Act, 1961-Section 12A(1)(ac)(ii)
Tribunals and Commissions29 May 2026
Bhoora Vs Income Tax Officer Ward-1 (3)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3200
Income Tax Act, 1961-Section 133(6), 148
Tribunals and Commissions29 May 2026Partly Allowed
Vineet Kumar Jain Vs DCIT, CC-5
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3196
Income Tax Act, 1961-Section 153A, 143(3), 154, 153D, 69AIndian Evidence Act, 1872-Section 65B
Tribunals and Commissions29 May 2026Allowed
Rakesh Kumar Jain (Through Legal Heir Aruna Jain) Vs DCIT, Central Circle Ghaziabad, Uttar Pradesh
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3194
Income Tax Act, 1961-Section 143(3), 153D, 69A, 115BBE, 69, 68, 153A, 153C, 292BC, 255Taxation Laws (Second Amendment) Act, 2016-Section 115BBEFinance Act, 2026-Section 292BC
Tribunals and Commissions29 May 2026
M/s Mahalakshmi Foundation Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3151
Income-tax Act, 1961-Section 80G, 12AA
Tribunals and Commissions29 May 2026
M/s Mahalakshmi Foundation Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3100
Income-tax Act, 1961-Section 80G, 12AA