Tribunals and Commissions26 May 2026
Indian Society of Blood Transfusion and Immundhaematology Vs The CIT, Exemption
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3255
Income-tax Act, 1961-Section 12A(1)(ac)(ii)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 115 of 388
Tribunals and Commissions26 May 2026
Anil Kumar Prasad Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3254
Income Tax Act, 1961-Section 153C, 153A
Tribunals and Commissions26 May 2026Allowed
Sweta Anand Vs ITO Ward 5(2)(4), Noida
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3253
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions26 May 2026
Kamdhenu Enterprises Vs ITO Ward 47(1), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3252
Income Tax Act, 1961-Section 250, 147(3), 144
Tribunals and Commissions26 May 2026
Suresh Chandra Chaturvedi Vs Commissioner Of Income Tax (Appeal)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3251
Income Tax Act, 1961-Section 250, 143(3) r.w.s. Section 147
Tribunals and Commissions26 May 2026
Lokendra Singh Vs ITO Ward 68(5)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3250
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions26 May 2026
Narender Kumar Vs Office Of The Commissioner Of Income Tax Appeal, Addl/Jcit(A)-4 Kolkata
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3249
Income Tax Act, 1961-Section 250, 144
Tribunals and Commissions26 May 2026
Mukesh Damyana Vs Income Tax Officer, Ward - 1, Panipat
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3248
Income Tax Act, 1961-Section 250, 144
Tribunals and Commissions26 May 2026Allowed
Jayaram Bhyravabhotla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3295
Income-tax Act, 1961-Section 154, 192(2A), 10(10AA)(i), 10(10AA)(ii), 10(10C)Constitution of India-Article 12, 226, 310, 311Tamil Nadu Agricultural University Act, 1971-Section 7, 9, 28, 29, 34, 35
Tribunals and Commissions26 May 2026
Mukesh Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3293
Income-tax Act, 1961-Section 147, 249(3), 250, 69A, 148
Tribunals and Commissions26 May 2026
Anubhav Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3292
Income Tax Act, 1961-Section 250, 250(6), 143(3) r.w.s. 144B
Tribunals and Commissions26 May 2026
Garry Lakhanpal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3291
Income-tax Act, 1961-Section 250, 143, 69A, 269SS, 269ST
Tribunals and Commissions26 May 2026Allowed
Sadhu Sundar Singh Welfare Society Vs CIT(Exemption), Exemption Ward 2(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3290
Income-tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12A(1)(c)(iii), 253(3), 12A(1)(ac)(iii)Societies Registration Act, 1860
Tribunals and Commissions26 May 2026
DCIT Vs Shree Nath Ji Agro Products Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3289
Income-tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions26 May 2026
Gaurav Khurana Vs National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3288
Income Tax Act, 1961-Section 250, 68, 69C, 69
Tribunals and Commissions26 May 2026Partly Allowed
Sanjay Singhal Vs DCIT, Central Circle 8
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3287
Income Tax Act, 1961-Section 153D, 153A, 153B, 153C, 292B, 143(3)Right to Information Act
Tribunals and Commissions26 May 2026
Bharat Kumar Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3286
Income Tax Act, 1961-Section 250, 153C, 68
Tribunals and Commissions26 May 2026Dismissed
DCIT Vs M/s. AG Agrotech and Power Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3285
Income-tax Act, 1961-Section 132, 153A, 153C, Explanation 1 to Section 153A
Tribunals and Commissions26 May 2026Partly Allowed
Kailash Chand Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3284
Income-tax Act, 1961-Section 153C, 143(3), 153D, 132, 143(2), 142(1), 153A, 153A(1), 153A(1)(a), Explanation 1 of Section 153A
Tribunals and Commissions26 May 2026Allowed
Welkin Industries Private Limited Vs ITO Ward 27(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3283
Income Tax Act, 1961-Section 115BAA, 139(1), 139(4), 143(1), 143(1)(a), 119(2)(b)Income-tax Rules, 1962-Rule 21AE(1), 21AG